← All Benches
ITAT Delhi Bench
78,271 judgments
SHRI MADAN LAL CHAUDHARY,NEW DELHI vs ITO, NEW DELHI
ITA 2976/DEL/2016[2011-12]Status: Disposed7/11/2016AY 2011-12
MR RAJ KUMAR GOEL,NOIDA vs ITO, NOIDA
ITA 2212/DEL/2016[2011-12]Status: Disposed7/11/2016AY 2011-12
SMT. MEENU SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 1354/DEL/2016[2005-06]Status: Disposed7/11/2016AY 2005-06
SH. JAGMEET SINGH BRAR,NEW DELHI vs ITO, GURGAON
ITA 1303/DEL/2016[2011-12]Status: Disposed7/11/2016AY 2011-12
M/S. ELEGANT INFRAWORLD (P) LTD.,NEW DELHI vs ITO, GHAZIABAD
ITA 5888/DEL/2015[2010-11]Status: Disposed7/11/2016AY 2010-11
M/S. RST TUBES PVT. LTD.,GHAZIABAD vs JCIT, GHAZIABAD
ITA 5634/DEL/2015[2010-11]Status: Disposed7/11/2016AY 2010-11
ITO, MEERUT vs M/S. SHREE VENKATESH PLYWOOD PVT. LTD., MEERUT
ITA 3754/DEL/2015[2011-12]Status: Disposed7/11/2016AY 2011-12
ITO, ROHTAK vs M/S. VEEKAY MEDICOS, ROHTAK
ITA 968/DEL/2014[2010-11]Status: Disposed7/11/2016AY 2010-11
SH. IMRAN,NEW DELHI vs ITO, GHAZIABAD
ITA 6849/DEL/2014[2009-10]Status: Disposed7/11/2016AY 2009-10
M/S. KHALSA MONTESSORI SENIOR SECONDARY SCHOOL,NEW DELHI vs ADDL.CIT, BULANDSHAHR
ITA 4926/DEL/2014[2007-08]Status: Disposed7/11/2016AY 2007-08
ACIT, NEW DELHI vs M/S. BEENA PROPERTIES PVT. LTD., NEW DELHI
ITA 4658/DEL/2014[2006-07]Status: Disposed7/11/2016AY 2006-07
ACIT, FARIDABAD vs M/S. K.M. REALTECH LTD., FARIDABAD
ITA 405/DEL/2014[2009-10]Status: Disposed7/11/2016AY 2009-10
M/S. UNITED EXPORTS,NEW DELHI vs ACIT, NEW DELHI
ITA 2375/DEL/2014[2000-01]Status: Disposed7/11/2016AY 2000-01
M/S. UNITED EXPORTS,NEW DELHI vs ACIT, NEW DELHI
ITA 2374/DEL/2014[1999-2000]Status: Disposed7/11/2016AY 1999-2000
ACIT, NEW DELHI vs M/S. DLF SOUTH POINT, NEW DELHI
ITA 1404/DEL/2014[2009-10]Status: Disposed7/11/2016AY 2009-10
COMPLETE SURVEYING TECHNOLOGIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1324/DEL/2014[2006-07]Status: Disposed7/11/2016AY 2006-07
DCIT, NEW DELHI vs M/S. DEVASAN INVESTMENTS PVT. LTD., NEW DELHI
ITA 4762/DEL/2012[2008-09]Status: Disposed7/11/2016AY 2008-09
PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3 vs DMA INVESTMENT PVT. LTD.
ITA/767/20164/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PR.COMMISSIONER OF INCOME TAX-9 vs TATA POWER DELHI DISTRIBUTION LTD.
ITA/690/20164/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3 vs DMA INVESTMENT PVT. LTD.
ITA/768/20164/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
