← All Benches
ITAT Delhi Bench
78,275 judgments
BJ SERVICES CO. ME LTD.,NEW DELHI vs ADDL. DIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 421/DEL/2012[2008-09]Status: Disposed9/12/2016AY 2008-09
USUAL LEASING & FINANCE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5808/DEL/2011[2003-04]Status: Disposed9/12/2016AY 2003-04
M/S. C.J. INTERNATIONAL HOTELS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5085/DEL/2011[2005-06]Status: Disposed9/12/2016AY 2005-06
M/S. D.D. MERCHANT BANKERS LTD.,NEW DELHI vs ACIT,
ITA 4995/DEL/2011[2006-07]Status: Disposed9/12/2016AY 2006-07
SURESH AGGARWAL,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5362/DEL/2010[2007-08]Status: Disposed9/12/2016AY 2007-08
B J SERVICES CO. MIDDLE EAST LTD.,DEHRADUN vs ADIT(INTL. TAXATION), DEHRADUN
ITA 3889/DEL/2010[2007-08]Status: Disposed9/12/2016AY 2007-08
ACIT, NEW DELHI vs M/S. ULTIMATE FLEXIPACK LTD, NEW DELHI
ITA 843/DEL/2009[2004-05]Status: Disposed9/12/2016AY 2004-05
ITO (E), NEW DELHI vs ALLIANCE FRANCAISE DE DELHI, NEW DELHI
ITA 389/DEL/2016[2011-12]Status: Disposed8/12/2016AY 2011-12
SHRI HARSH SIDANA,NEW DELHI vs ITO, NEW DELHI
ITA 2590/DEL/2016[2010-11]Status: Disposed8/12/2016AY 2010-11
SHRI HARSH SIDANA,NEW DELHI vs ITO, NEW DELHI
ITA 2589/DEL/2016[2010-11]Status: Disposed8/12/2016AY 2010-11
ITO, NEW DELHI vs SMT. ARCHANA JAIN, NEW DELHI
ITA 3497/DEL/2015[2010-11]Status: Disposed8/12/2016AY 2010-11
ASHISH PATODIA,NEW DELHI vs ACIT, NEW DELHI
ITA 1858/DEL/2014[2008-09]Status: Disposed8/12/2016AY 2008-09
GIRISH DHAWAN,NEW DELHI vs ITO, NEW DELHI
ITA 5058/DEL/2012[2006-07]Status: Disposed8/12/2016AY 2006-07
ACIT, NEW DELHI vs SMT. USHA AGGARWAL, NEW DELHI
ITA 2505/DEL/2011[2001-02]Status: Disposed8/12/2016AY 2001-02
AJAY GUPTA,NEW DELHI vs DCIT, NEW DELHI
ITA 2282/DEL/2010[2004-05]Status: Disposed8/12/2016AY 2004-05
SIKANDER LAL KUMAR PRO.M/S SIKANDER LAL RAKESH KUMAR & CO. vs PRINCIPAL COMMISSIONER OF INCOME TAX-9
ITA/475/20167/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
JANAK RAJ ARORA PROP.KWALITY TEXTILES vs PRINCIPAL COMMISSIONER OF INCOME TAX-9
ITA/474/20167/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S TAPINDU EDUCATIONAL SOCIETY,NEW DELHI vs DDIT (E), NEW DELHI
ITA 3768/DEL/2016[2012-13]Status: Disposed7/12/2016AY 2012-13
M/S TAPINDU EDUCATIONAL SOCIETY,NEW DELHI vs DDIT (E), NEW DELHI
ITA 3767/DEL/2016[2011-12]Status: Disposed7/12/2016AY 2011-12
MS. USHA GOEL,SAHARANPUR vs ITO, NEW DELHI
ITA 3759/DEL/2016[2008-09]Status: Disposed7/12/2016AY 2008-09
