← All Benches
ITAT Delhi Bench
78,275 judgments
SHRI PRAMOD MAHESHWARI,DELHI vs ITO, NEW DELHI
ITA 3758/DEL/2016[2012-13]Status: Disposed7/12/2016AY 2012-13
SH. GOBIND KUMAR GOYAL,NEW DELHI vs DCIT, NEW DELHI
ITA 3077/DEL/2016[2007-08]Status: Heard7/12/2016AY 2007-08
SH. AKHIL SINGLA,NEW DELHI vs ITO, NEW DELHI
ITA 2997/DEL/2016[2011-12]Status: Disposed7/12/2016AY 2011-12
NAHID FINLEASE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2954/DEL/2016[2011-12]Status: Disposed7/12/2016AY 2011-12
HEMANT KUMAR PROP.M/S RAJ TRADIENG CO.,NOIDA vs ITO, NOIDA
ITA 2946/DEL/2016[2011-12]Status: Disposed7/12/2016AY 2011-12
KAMAL KISHORE AGARWAL,DELHI vs ITO, NEW DELHI
ITA 2099/DEL/2016[2009-10]Status: Disposed7/12/2016AY 2009-10
RAKESH JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 1833/DEL/2016[2011-12]Status: Disposed7/12/2016AY 2011-12
ITO, DELHI vs M/S. IITL NIMBUS THE HYDE PARK NOIDA, DELHI
ITA 439/DEL/2014[2010-11 (F.Y.- 2009-10)]Status: Disposed7/12/2016
M/S. SHREE BIHARI FORGINGS PVT. LTD.,NEW DELHI vs CIT, NEW DELHI
ITA 2341/DEL/2014[2009-10]Status: Disposed7/12/2016AY 2009-10
DCIT, NEW DELHI vs M/S. HENKEL TEROSON INDIA LTD., NEW DELHI
ITA 221/DEL/2014[2006-07]Status: Disposed7/12/2016AY 2006-07
M/S SENIOR MEDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4957/DEL/2013[2007-08]Status: Disposed7/12/2016AY 2007-08
ACIT, NEW DELHI vs SH. G.S. SALUJA, NEW DELHI
ITA 3824/DEL/2013[2008-09]Status: Disposed7/12/2016AY 2008-09
ITO, NEW DELHI vs M/S M.M. SOFTWARE PVT. LTD., NEW DELHI
ITA 3667/DEL/2012[2008-09]Status: Disposed7/12/2016AY 2008-09
SENIOR MEDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3929/DEL/2010[2007-08]Status: Disposed7/12/2016AY 2007-08
COMMISSIOONER OF INCOME TAX (INTERNATION TAXATION-3) vs ROLLYS ROYCE MILITARY AERO ENGINES LTD.
ITA/777/20166/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX.-3 vs ROLLYS ROYCE MILITARY AERO ENGINES LTD.
ITA/780/20166/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR CIT -7 vs RITES LTD
ITA/404/20166/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OFINCOME TAX (INTERNATIONAL TAXATION) - 3 vs ROLLYS ROYCE MILITARY AERO ENGINES LTD.
ITA/778/20166/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)- 3 vs ROLLS ROYCE MILITARY AERO ENGINES LTD.
ITA/853/20166/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-3 vs ROLLYS ROYCE MILITARY AERO ENGINES LTD
ITA/779/20166/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI