← All Benches
ITAT Delhi Bench
78,275 judgments
PAWAN KUMAR REKHAN,NEW DELHI vs ITO, NEW DELHI
ITA 5428/DEL/2016[2012-13]Status: Disposed6/12/2016AY 2012-13
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5413/DEL/2016[2012-13]Status: Disposed6/12/2016AY 2012-13
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5412/DEL/2016[2011-12]Status: Disposed6/12/2016AY 2011-12
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5411/DEL/2016[2010-11]Status: Disposed6/12/2016AY 2010-11
DCIT, NEW DELHI vs SH. VIJAY KUMAR KATARIA, NEW DELHI
ITA 5705/DEL/2013[2006-07]Status: Disposed6/12/2016AY 2006-07
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5047/DEL/2013[2007-08]Status: Disposed6/12/2016AY 2007-08
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5046/DEL/2013[2005-06]Status: Disposed6/12/2016AY 2005-06
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5045/DEL/2013[2004-05]Status: Disposed6/12/2016AY 2004-05
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5044/DEL/2013[2002-03]Status: Disposed6/12/2016AY 2002-03
MGF DEVELOPMENT LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2492/DEL/2012[2008-09]Status: Disposed6/12/2016AY 2008-09
DCIT, NEW DELHI vs M/S. JANTA CO- OPERATIVE BANK LTD., NEW DELHI
ITA 2074/DEL/2012[2008-09]Status: Disposed6/12/2016AY 2008-09
COMMISSIONER OF INCOME TAX (C)-I vs SAHARA INDIA SAVING & INVESTMENT CORP. LTD.
ITA/750/20165/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME TAX - 9 vs RAM KUMAR SHOKEEN
ITA/874/20165/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
GE MONEY FINANCIAL SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1683/DEL/2016[2002-03]Status: Disposed5/12/2016AY 2002-03
ADIT, NEW DELHI vs M/S. THE INDIAN FILM COMPANY (CYPRUS) LTD., NEW DELHI
ITA 531/DEL/2014[2009-10]Status: Disposed5/12/2016AY 2009-10
DCIT, NEW DELHI vs M/S. INTERTECH EQUIPTECHNOLOGIES PVT. LTD., NEW DELHI
ITA 2032/DEL/2014[2010-11]Status: Disposed5/12/2016AY 2010-11
SAANU INTERNATIONAL,NEW DELHI vs ITO, NEW DELHI
ITA 1715/DEL/2014[2007-08]Status: Disposed5/12/2016AY 2007-08
DCIT, NEW DELHI vs SHRI YOGESH ARORA, NOIDA
ITA 5055/DEL/2013[2010-11]Status: Disposed5/12/2016AY 2010-11
ADIT, NEW DELHI vs M/S. THE INDIAN FILM COMPANY (CYPRUS) LTD., NEW DELHI
ITA 5048/DEL/2012[2008-09]Status: Disposed5/12/2016AY 2008-09
ITO, BAGHPAT vs M/S. VISHNU COLD STORAGE, BAGHPAT
ITA 4616/DEL/2012[2005-06]Status: Disposed5/12/2016AY 2005-06