← All Benches
ITAT Delhi Bench
78,275 judgments
PR. COMMISSIONER OF INCOME TAX, DELHI - 05 vs LEMON TREE HOTELS PVT. LTD.
ITA/862/20162/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S. SPECTRA PUNJ FINANCE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 625/DEL/2014[2009-10]Status: Disposed2/12/2016AY 2009-10
SHRI RAJIV DASS,NEW DELHI vs DCIT (OSD), NEW DELHI
ITA 1741/DEL/2014[2009-10]Status: Disposed2/12/2016AY 2009-10
MR. BRIJESH KUMAR,FARIDABAD vs ITO, FARIDABAD
ITA 825/DEL/2016[2011-12]Status: Disposed1/12/2016AY 2011-12
ADITYA & NAYAN ENTERPRISES,DELHI vs ITO, NEW DELHI
ITA 4580/DEL/2016[2007-08]Status: Disposed1/12/2016AY 2007-08
SMT. SAVITA GOEL,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 3794/DEL/2016[2009-10]Status: Disposed1/12/2016AY 2009-10
LAOLEEN INVESTMENT (P) LTD.,GHAZIABAD vs ITO, GHAZIABAD
ITA 3715/DEL/2015[2010-11]Status: Disposed1/12/2016AY 2010-11
SOCIETY FOR CREATIVE AND INTELLECTUAL DEVELOPMENT,GHAZIABAD vs JCIT, GHAZIABAD
ITA 3620/DEL/2015[2010-11]Status: Disposed1/12/2016AY 2010-11
INTEGRATED DATABASE & RESEARCH CENTRE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1679/DEL/2015[2004-05]Status: Disposed1/12/2016AY 2004-05
ITO, MOHINDERGARH vs SH. PARMANAND SAINI PROP., HARYANA
ITA 1591/DEL/2015[2011-12]Status: Disposed1/12/2016AY 2011-12
ACIT, NEW DELHI vs SH. JASWANT RAI AROARA, DELHI
ITA 697/DEL/2014[2008-09]Status: Disposed1/12/2016AY 2008-09
MRS. INDERJEET KAUR,NEW DELHI vs ITO, NEW DELHI
ITA 5781/DEL/2014[2009-10]Status: Disposed1/12/2016AY 2009-10
SH. CHHATAR PAL SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 5505/DEL/2014[2009-10]Status: Disposed1/12/2016AY 2009-10
DR. HARVINDER SINGH,MEERUT vs ITO, MEERUT
ITA 5746/DEL/2013[2007-08]Status: Disposed1/12/2016AY 2007-08
SAVITA GOEL AOP,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 1666/DEL/2013[2009-10]Status: Disposed1/12/2016AY 2009-10
ITO, NEW DELHI vs M/S. MSD LABORATORIES LTD., NEW DELHI
ITA 4580/DEL/2011[2007-08]Status: Disposed1/12/2016AY 2007-08
FORMULA ONE WORLD CHAMPIONSHIP LIMITED vs COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3 AND ANR.
W.P.(C)-10307/201630/11/2016
COMMISSIONER OF INCOME TAX (TDS) vs M/S SAMSUNG INDIA ELECTRONICS (P) L TO.
ITA/752/201630/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S KANHA ENTERPRISES PVT LTD.,DELHI vs ITO, NEW DELHI
ITA 86/DEL/2016[2006-07]Status: Disposed30/11/2016AY 2006-07
MS. HARPREET KAUR,NEW DELHI vs ACIT, NEW DELHI
ITA 841/DEL/2016[2010-11]Status: Disposed30/11/2016AY 2010-11