BJ SERVICES CO. ME LTD.,NEW DELHI vs. ADDL. DIT (INTERNATIONAL TAXATION), DEHRADUN

PDF · subscribers
ITA 421/DEL/2012Status: DisposedITAT Delhi09 December 2016AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →