← All Benches
ITAT Delhi Bench
78,275 judgments
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3136/DEL/2011[2004-05]Status: Disposed13/12/2016AY 2004-05
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3135/DEL/2011[2004-05]Status: Disposed13/12/2016AY 2004-05
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3134/DEL/2011[2003-04]Status: Disposed13/12/2016AY 2003-04
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3133/DEL/2011[2003-04]Status: Disposed13/12/2016AY 2003-04
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3132/DEL/2011[2002-03]Status: Disposed13/12/2016AY 2002-03
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3131/DEL/2011[2002-03]Status: Disposed13/12/2016AY 2002-03
ACIT, GHAZIABAD vs M/S SURYA NURSING HOME, GHAZIABAD
ITA 2147/DEL/2011[2004-05]Status: Disposed13/12/2016AY 2004-05
ACIT, NEW DELHI vs M/S. SAHARA INDIA FINANCIAL CORPORATION LTD, LUCKNOW
ITA 3310/DEL/2009[1993-94]Status: Disposed13/12/2016AY 1993-94
DEEPAK KAKAR,DELHI vs ITO, NEW DELHI
ITA 4332/DEL/2016[2009-10]Status: Disposed12/12/2016AY 2009-10
PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3 vs SEAGRAM MANUFACTURING PRIVATE LTD.(NOW PEMOD RICHARD INDIA PVT. LTD.)
ITA/885/20169/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SH. DHARAMBIR,GURGAON vs DCIT, GURGAON
ITA 4583/DEL/2016[2006-07]Status: Disposed9/12/2016AY 2006-07
SANS FRONTIERS,NEW DELHI vs ITO, NEW DELHI
ITA 3006/DEL/2015[2010-11]Status: Disposed9/12/2016AY 2010-11
ITO, ROHTAK vs M/S. TARUN SALES, ROHTAK
ITA 967/DEL/2014[2010-11]Status: Disposed9/12/2016AY 2010-11
CHEIL INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 6185/DEL/2014[2011-12]Status: Disposed9/12/2016AY 2011-12
ACIT, NEW DELHI vs M/S. BLUEMOON INFRASTRUCTURE (P) LTD., DELHI
ITA 58/DEL/2014[2006-07]Status: Disposed9/12/2016AY 2006-07
YUTAKA AUTOPARTS INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1120/DEL/2014[2009-10]Status: Disposed9/12/2016AY 2009-10
DCIT, NEW DELHI vs M/S XANSA INDIA LTD., NOIDA
ITA 3672/DEL/2013[2007-08]Status: Disposed9/12/2016AY 2007-08
ITO (E), NEW DELHI vs CHADHA EDUCATION SOCIETY, DELHI
ITA 3468/DEL/2013[2002-03]Status: Disposed9/12/2016AY 2002-03
STERIA INDIA LTD. (ESTWHILE XANSA INDIA LTD.),NOIDA vs ACIT, NEW DELHI
ITA 3264/DEL/2013[2007-08]Status: Disposed9/12/2016AY 2007-08
BJ SERVICES CO. ME LTD.,NEW DELHI vs ADIT INTL. TAXATION, DEHRADUN
ITA 4831/DEL/2012[2009-10]Status: Disposed9/12/2016AY 2009-10
