← All Benches

ITAT Delhi Bench

80,939 judgments

INCOME-TAX OFFICER, PANIPAT vs M/S VARDHMAN TRADING CO. PVT. LTD, PANIPAT

ITA 3219/DEL/2015[2010-11]Status: Disposed27/7/2017AY 2010-11

DCIT, MEERUT vs SH. GEETAMBER ANAND, NOIDA

ITA 2218/DEL/2014[2008-09]Status: Disposed27/7/2017AY 2008-09

SH. RAKESH JAIN,NEW DELHI vs ITO, NEW DELHI

ITA 6296/DEL/2013[2009-10]Status: Disposed27/7/2017AY 2009-10

M/S AMTEK TECHNOLOGIES & SOLUTIONS LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 3761/DEL/2013[2009-10]Status: Disposed27/7/2017AY 2009-10

ACIT, NEW DELHI vs M/S. GLOBAL DIAMOND PVT. LTD., NEW DELHI

ITA 2121/DEL/2013[2009-10]Status: Disposed27/7/2017AY 2009-10

AIRCOM INTERNATIONAL (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5743/DEL/2011[2007-08]Status: Disposed27/7/2017AY 2007-08

M/S SWATI HANDLOOM INDUSTRIES,PANIPAT vs ITO, PANIPAT

ITA 3500/DEL/2011[2004-05]Status: Disposed27/7/2017AY 2004-05

DIRECTOR OF INCOME TAX vs M/S MITSUI & CO. LTD.

ITA/334/200527/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

COMMISSIONER OF INCOME TAX DEL vs M/S MITSUBISHI HEAVY INDUSTRIE

ITA/345/200527/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

DIRECTOR OF INCOME TAX vs M/S MITUSI & CO. LTD.

ITA/13/200527/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE DIRECTOR OF INCOME TAX - II vs M/S QUALCOMM INCORPORATED

ITA - 557 / 201327/7/2017

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2, vs BLUEMOON INFRASTRUCTURE (P) LTD.,

ITA/500/201726/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

COMMISSIONER OF INCOME TAX (EXEMPTION) vs VISHWATNATHAN MADICAL FOUNDATION

ITA/30/201726/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

COMMISSIONER OF INCOME TAX, (EXEMPTIONS), vs DHANPATMAL VIRMANI EDUCATION TRUST & MANAGEMENT SOCIETY

ITA/501/201726/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

AMIT GOEL,NEW DELHI vs ITO, GHAZIABAD

ITA 1499/DEL/2017[2007-08]Status: Disposed26/7/2017AY 2007-08

M/S MANJU ENTERPRISES LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 4158/DEL/2016[2012-13]Status: Disposed26/7/2017AY 2012-13

SAPIENT CONSULTING PVT. LTD.,GURGAON vs JT. CIT, NEW DELHI

ITA 1081/DEL/2016[2011-12]Status: Disposed26/7/2017AY 2011-12

ITO, NEW DELHI vs M/S. ANU FASHION PVT. LTD., NEW DELHI

ITA 6885/DEL/2015[2005-06]Status: Disposed26/7/2017AY 2005-06

SH. MANISH THAKUR,NEW DELHI vs ITO, NEW DELHI

ITA 4668/DEL/2014[2010-11]Status: Disposed26/7/2017AY 2010-11

DCIT, NEW DELHI vs M/S. INDIABULLS INSURANCE ADVISORS LTD., NEW DELHI

ITA 2646/DEL/2014[2008-09]Status: Disposed26/7/2017AY 2008-09