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ITAT Delhi Bench

80,939 judgments

ITO, NEW DELHI vs M/S. NEW WAYS STEELS (P) LTD., NEW DELHI

ITA 5456/DEL/2012[2007-08]Status: Disposed26/7/2017AY 2007-08

SH. KANHIYA LAL SHARMA,FARIDABAD vs ACIT, FARIDABAD

ITA 4550/DEL/2012[2007-08]Status: Disposed26/7/2017AY 2007-08

M/S. INTERTEK INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5740/DEL/2011[2007-08]Status: Disposed26/7/2017AY 2007-08

PR. COMMISSIONER OF INCOME TAX -12, vs SHRI HARBANS LAL

ITA/528/201725/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR.COMMISSIONER OF INCOME TAX (CENTRAL )-1 vs M/S KAIZEN PRODUCTS [P] LTD. PRESENTLY KNOWN AS M/S AAS RESEARCH & SOLUTIONS [P] LTD. UPON AMALGAMA

ITA/466/201725/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE PR. COMMISSIONER OF INCOME TAX -6 vs M/S MEWAT ZINCS PVT. LTD.

ITA/572/201625/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PARAS SALES CORPORATION vs COMMISSIONER OF INCOME TAX-1 (CENTRAL)

ITA/531/201725/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR.COMMISSIONER OF INCOME TAX-9 vs VITAL COMMUNICATION LTD.

ITA/911/201625/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PARAS SALES CORPORATION vs COMMISSIONER OF INCOME TAX-1(CENTRAL)

ITA/530/201725/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

KALATMAK CONSTRUCTIONS PVT.LTD. vs COMMISSIONER OF INCOME TAX

ITA/352/201625/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

BECHTEL INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/97/201725/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX CENTRAL-2, NEW DELHI vs SUBHASH KHATTAR

ITA/60/201725/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE PR. COMMISSIONER OF INCOME TAX -6 vs M/S MEWAT ZINCS PVT. LTD

ITA/571/201625/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE PR.COMMISSIONER OF INCOME TAX-4 vs M/S HI-TECH ELECTROTHERMIC & HYDEROPOWER LTD.

ITA/171/201725/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

COMMISSIONER OF INCOME TAX (EXEMPTION) vs SURAJMAL MEMORIAL EDUCATION SOCIETY

ITA/881/201624/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-1 vs VIJAY KUMAR KATARIA,

ITA/463/201724/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

MRS.SHANTI BANERJEE vs DY.COMMISSIONER OF INCOME TAX

ITA/1213/200524/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-1 vs VIJAY KUMAR KATARIA,

ITA/462/201724/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OFINCOME TAX, DELHI - 12 vs SHRI KULJEET SINGH KOCHAR

ITA/390/201724/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-12, NEW DELHI vs HARPREET KAUR L/H OF VIRENDER SINGH KOCHAR

ITA/141/201724/7/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH