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ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOME TAX-(EXEMPTIONS) vs LAKSHMIPAT SINGHANIA EDUCATION FOUNDATION
ITA/393/201724/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
ITO, NEW DELHI vs SMT. SEEMA KOHLI, DELHI
ITA 89/DEL/2017[2012-13]Status: Disposed24/7/2017AY 2012-13
M/S. YEW COMPUTER TECHNOLOGY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 88/DEL/2017[2010-11]Status: Disposed24/7/2017AY 2010-11
RAJBIR SINGH DAHIYA,PANIPAT vs ITO, PANIPAT
ITA 1957/DEL/2017[2009-10]Status: Disposed24/7/2017AY 2009-10
DCIT, NEW DELHI vs M/S CANTOR CO2E INDIA PVT. LTD., NEW DELHI
ITA 6521/DEL/2015[2008-09]Status: Disposed24/7/2017AY 2008-09
DCIT, NEW DELHI vs M/S CANTOR CO2E INDIA PVT. LTD., NEW DELHI
ITA 6520/DEL/2015[2008-09]Status: Disposed24/7/2017AY 2008-09
UDAAN EK MEETHA SAPNA,GURGAON vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1081/DEL/2015[]Status: Disposed24/7/2017
SH. VIJAY KUMAR AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 949/DEL/2014[2005-06]Status: Disposed24/7/2017AY 2005-06
INDIAN RAILWAY FINANCE CORPORATION LTD.,NEW DELHI vs DCIT (LTU), NEW DELHI
ITA 4069/DEL/2014[2010-11]Status: Disposed24/7/2017AY 2010-11
DCIT (LTU), NEW DELHI vs M/S. INDIAN RAILWAY FINANCE CORPORATION LTD., NEW DELHI
ITA 3992/DEL/2014[2010-11]Status: Disposed24/7/2017AY 2010-11
DCIT, FARIDABAD vs M/S. THE FARIDABAD CENTRAL CO-OPERATIVE BANK LTD., FARIDABAD
ITA 2934/DEL/2014[2009-10]Status: Disposed24/7/2017AY 2009-10
MR. UMA SHANKAR PRAHLAD GALLA,NEW DELHI vs ITO, NEW DELHI
ITA 1695/DEL/2014[2008-09]Status: Disposed24/7/2017AY 2008-09
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs SAHARA INDIA FINANCIAL CORPORATION LTD.,
ITA/455/201721/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs SAHARA INDIA FINANCIAL CORPORATION LTD.,
ITA/452/201721/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs SAHARA INDIA FINANCIAL CORPORATION LTD.,
ITA/447/201721/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs SAHARA INDIA FINANCIAL CORPORATION LTD.,
ITA/438/201721/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- vs SAHARA INDIA FINANCIAL CORPORATION LTD.,
ITA/442/201721/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs SAHARA INDIA FINANCIAL CORPORATION LTD.,
ITA/460/201721/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs SAHARA INDIA FINANCIAL CORPORATION LTD.,
ITA/445/201721/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs SAHARA INDIA FINANCIAL CORPORATION LTD.,
ITA/446/201721/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH