← All Benches
ITAT Delhi Bench
80,939 judgments
DCIT, NEW DELHI vs SH. DWARKA PRASAD AGGARWAL, NEW DELHI
ITA 3686/DEL/2014[2009-10]Status: Disposed28/7/2017AY 2009-10
DCIT, NEW DELHI vs SH. DWARKA PRASAD AGGARWAL, NEW DELHI
ITA 3685/DEL/2014[2008-09]Status: Disposed28/7/2017AY 2008-09
DCIT, NEW DELHI vs SH. DWARKA PRASAD AGGARWAL, NEW DELHI
ITA 3682/DEL/2014[2005-06]Status: Disposed28/7/2017AY 2005-06
RAJESH KUMAR KANODIA,NEW DELHI vs DCIT, NEW DELHI
ITA 3672/DEL/2014[2007-08]Status: Disposed28/7/2017AY 2007-08
RAJESH KUMAR KANODIA,NEW DELHI vs DCIT, NEW DELHI
ITA 3671/DEL/2014[2006-07]Status: Disposed28/7/2017AY 2006-07
RAJESH KUMAR KANODIA,NEW DELHI vs DCIT, NEW DELHI
ITA 3670/DEL/2014[2005-06]Status: Disposed28/7/2017AY 2005-06
ERICSSON INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2554/DEL/2014[2009-10]Status: Disposed28/7/2017AY 2009-10
KANOHAR LAL TRUST SOCIETY,MEERUT vs ADDL. CIT, MEERUT
ITA 1724/DEL/2014[2007-08]Status: Disposed28/7/2017AY 2007-08
DCIT, NEW DELHI vs M/S. ENGINEERING PROJECTS INDIA LTD., NEW DELHI
ITA 709/DEL/2013[2009-10]Status: Disposed28/7/2017AY 2009-10
M/S. CONTAINER CORPORATION OF INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6337/DEL/2013[2007-08]Status: Disposed28/7/2017AY 2007-08
M/S. HIMLAND REAL ESTATE PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5771/DEL/2013[2008-09]Status: Disposed28/7/2017AY 2008-09
COUNTRYWIDE PROMOTERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5509/DEL/2013[2007-08]Status: Disposed28/7/2017AY 2007-08
ACIT, GURGAON vs M/S. DLF UNIVERSAL LTD. (SUCCESSOR OF BHORUKA FINANCIAL SERVICES LTD.), GURGAON
ITA 3678/DEL/2013[2006-07]Status: Disposed28/7/2017AY 2006-07
ADIT (E), NEW DELHI vs M/S. ASIAN CENTRE FOR ORGANIZATION RESEARCH AND DEVELOPMENT, NEW DELHI
ITA 1313/DEL/2013[2008-09]Status: Disposed28/7/2017AY 2008-09
ADIT (E), NEW DELHI vs M/S. ASIAN CENTRE FOR ORGANIZATION RESEARCH AND DEVELOPMENT, NEW DELHI
ITA 1195/DEL/2013[2009-10]Status: Disposed28/7/2017AY 2009-10
ACIT, NEW DELHI vs SH. ASHOK KUMAR AGGARWAL, NEW DELHI
ITA 4673/DEL/2012[2006-07]Status: Disposed28/7/2017AY 2006-07
SH. SUMIT JAIN,KARNAL vs ITO, KARNAL
ITA 4381/DEL/2012[2009-10]Status: Disposed28/7/2017AY 2009-10
S.K. KAUSHIK,NEW DELHI vs ITO, NEW DELHI
ITA 854/DEL/2017[2008-09]Status: Disposed27/7/2017AY 2008-09
ITO, NEW DELHI vs SURENDER KUMAR SAXENA, NEW DELHI
ITA 631/DEL/2016[2007-08]Status: Disposed27/7/2017AY 2007-08
DCIT, NEW DELHI vs M/S. MICROMAX TECHNOLOGIES PVT. LTD., NEW DELHI
ITA 3338/DEL/2015[2006-07]Status: Disposed27/7/2017AY 2006-07