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SAPIENT CONSULTING PVT. LTD.,GURGAON vs JT. CIT, NEW DELHI | BharatTax

Home/SAPIENT CONSULTING PVT. LTD.,GURGAON vs. JT. CIT, NEW DELHI

SAPIENT CONSULTING PVT. LTD.,GURGAON vs. JT. CIT, NEW DELHI

ITA 1081/DEL/2016Status: DisposedITAT Delhi26 July 2017AY 2011-12

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