← All Benches
ITAT Delhi Bench
80,939 judgments
M/S PANCHSHILA HOSPITALITY VENTURES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5984/DEL/2016[2007-08]Status: Disposed31/8/2017AY 2007-08
ORKASH SERVICES PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 5896/DEL/2016[2012-13]Status: Disposed31/8/2017AY 2012-13
MR. GEORGE KUTTY,NEW DELHI vs DCIT, NEW DELHI
ITA 4247/DEL/2016[2010-11]Status: Disposed31/8/2017AY 2010-11
SH. KHUSRO IRSHAD,NEW DELHI vs ITO, BAGHPAT
ITA 2115/DEL/2016[2007-08]Status: Disposed31/8/2017AY 2007-08
HAMLET REAL PROJECTS INDIA PVT. LTD.,FARIDABAD vs ACIT, FARIDABAD
ITA 6819/DEL/2015[2009-10]Status: Disposed31/8/2017AY 2009-10
ITO, NEW DELHI vs SHRI ASHOK MAHINDRU, NEW DELHI
ITA 6576/DEL/2015[2002-03]Status: Disposed31/8/2017AY 2002-03
ACIT, NEW DELHI vs M/S. ESTER INDIA CHEMICALS PVT. LTD., NEW DELHI
ITA 6547/DEL/2015[2001-02]Status: Disposed31/8/2017AY 2001-02
ACIT, NEW DELHI vs M/S BOTIL OIL TOOLS INDIA PVT. LTD., NEW DELHI
ITA 6453/DEL/2015[2011-12]Status: Disposed31/8/2017AY 2011-12
ACIT, NEW DELHI vs M/S BOTIL OIL TOOLS INDIA PVT. LTD., NEW DELHI
ITA 6452/DEL/2015[2012-13]Status: Disposed31/8/2017AY 2012-13
M/S. TSE FOUNDATION,GURGAON vs CIT(E), CHANDIGARH
ITA 6000/DEL/2015[]Status: Disposed31/8/2017
M/S. TSE FOUNDATION,GURGAON vs CIT(E), CHANDIGARH
ITA 5999/DEL/2015[]Status: Disposed31/8/2017
M/S. MAHAVEER AUDHOGIK ASTHAN (SANSTHAN),NEW DELHI vs ITO- 1, HALDWANI
ITA 5693/DEL/2015[2010-11]Status: Disposed31/8/2017AY 2010-11
M/S. MAHAVEER AUDHOGIK ASTHAN (SANSTHAN),NEW DELHI vs ITO- 1, HALDWANI
ITA 5692/DEL/2015[2009-10]Status: Disposed31/8/2017AY 2009-10
M/S. MAHAVEER AUDHOGIK ASTHAN (SANSTHAN),NEW DELHI vs ITO- 1, HALDWANI
ITA 5691/DEL/2015[2008-09]Status: Disposed31/8/2017AY 2008-09
M/S. BEHL PROMOTERS & REALTORS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 564/DEL/2015[2006-07]Status: Disposed31/8/2017AY 2006-07
ACIT, NEW DELHI vs M/S. HINDUSTAN CLEAN ENERGY LTD., NEW DELHI
ITA 5569/DEL/2015[2011-12]Status: Disposed31/8/2017AY 2011-12
BARMALT (INDIA) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5551/DEL/2015[2011-12]Status: Disposed31/8/2017AY 2011-12
M/S. CHHABRA TRIPLE FIVE FASHIONS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5532/DEL/2015[2012-13]Status: Disposed31/8/2017AY 2012-13
SURENDER KUMAR GANDHI,GHAZIABAD vs ITO, GURGAON
ITA 5226/DEL/2015[2010-11]Status: Disposed31/8/2017AY 2010-11
DCIT(E), NEW DELHI vs M/S. APPAREL EXPORTS PROMOTION COUNCIL, NEW DELHI
ITA 4901/DEL/2015[2011-12]Status: Disposed31/8/2017AY 2011-12