ACIT, NEW DELHI vs. M/S. HINDUSTAN CLEAN ENERGY LTD., NEW DELHI
ITA 5569/DEL/2015Status: DisposedITAT Delhi31 August 2017AY 2011-12
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Distributory Committee vs. The Deputy Assistant Commissioner 1Andhra Pradesh · 3 Nov 2026
- Smt. T.Leela vs. The State Of Andhra PradeshAndhra Pradesh · 3 Nov 2026
- Divikolu Subba Rao vs. The State Of Andhra PradeshAndhra Pradesh · 3 Nov 2026
- M/S Delhi Tools vs. The Commissioner CGST & Anr.Delhi · 3 Nov 2026
- Priyanshi Enterprises vs. Principal Commissioner Of CGST Delhi North And Ors.Delhi · 3 Nov 2026