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ITAT Delhi Bench

80,939 judgments

SMT. NEERU GUPTA,DELHI vs ACIT, NEW DELHI

ITA 6570/DEL/2014[2006-07]Status: Disposed1/9/2017AY 2006-07

SMT. NEERU GUPTA,DELHI vs ACIT, NEW DELHI

ITA 6569/DEL/2014[2005-06]Status: Disposed1/9/2017AY 2005-06

ITO, NEW DELHI vs SH. MUKESH KUMAR, DELHI

ITA 6568/DEL/2014[2011-12]Status: Disposed1/9/2017AY 2011-12

M/S. MACADAM ROAD MAKERS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6404/DEL/2014[2009-10]Status: Disposed1/9/2017AY 2009-10

M/S. MACADAM ROAD MAKERS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6403/DEL/2014[2009-10]Status: Disposed1/9/2017AY 2009-10

DCIT, NEW DELHI vs M/S. RAGLAN INFRASTRUCTURE LTD., NEW DELHI

ITA 4720/DEL/2014[2009-10]Status: Disposed1/9/2017AY 2009-10

ITO, NEW DELHI vs M/S. TRIUMPH INFRASTRUCTURE (P) LTD., NEW DELHI

ITA 459/DEL/2014[2005-06]Status: Disposed1/9/2017AY 2005-06

DCIT, NEW DELHI vs M/S. PRAGATI ELECTROCOM PVT. LTD., GURGAON

ITA 3987/DEL/2014[2010-11]Status: Disposed1/9/2017AY 2010-11

YUM! RESTAURANTS ASIA PTE.LTD. vs DEPUTY DIRECTOR OF INCOME TAX

W.P.(C)-614/201431/8/2017

YUM! RESTAURANTS ASIA PTE. LTD vs DEPUTY DIRECTOR OF INCOME TAX AND ORS

W.P.(C)-1353/201331/8/2017

THE COMMISSIONER OF INCOME TAX vs M/S DENSO INDIA LTD.

ITA/377/200531/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE COMMISSIONER OF INCOME TAX vs M/S DENSO INDIA LTD.

ITA/372/200531/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE COMMISSIONER OF INCOME TAX vs M/S DENSO INDIA LTD.

ITA/380/200531/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE COMMISSIONER OF INCOME TAX vs M/S DENSO INDIA LTD.

ITA/371/200531/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

THE COMMISSIONER OF INCOME TAX vs M/S DENSO INDIA LTD.

ITA/379/200531/8/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

MS. DEVIKA AGGARWAL,NEW DELHI vs ITO, NEW DELHI

ITA 2625/DEL/2017[2013-14]Status: Disposed31/8/2017AY 2013-14

M/S MANIBHADRA ENTERPRISES PVT. LTD.,DELHI vs DCIT, NEW DELHI

ITA 2463/DEL/2017[2012-13]Status: Disposed31/8/2017AY 2012-13

M/S. RTA ALESA AG,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), NEW DELHI

ITA 1659/DEL/2017[2012-13]Status: Disposed31/8/2017AY 2012-13

NIHO CONSTRUCTION LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 1658/DEL/2017[2010-11]Status: Disposed31/8/2017AY 2010-11

SH. DHOOM SINGH,MEERUT vs ITO, BARAUT

ITA 1588/DEL/2017[2012-13]Status: Disposed31/8/2017AY 2012-13