M/S PANCHSHILA HOSPITALITY VENTURES LTD.,NEW DELHI vs. ACIT, NEW DELHI
ITA 5984/DEL/2016Status: DisposedITAT Delhi31 August 2017AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Deepak Kumar Daiya vs. State Of West Bengal And Ors.Calcutta · 4 Nov 2026
- Pawan Kumar Rajgaria vs. State Of West BengalCalcutta · 4 Nov 2026
- Mohammed Fazil vs. State Of ChhattisgarhChhattisgarh · 4 Nov 2026
- Tvl. Devaerakkam Mercy Mary vs. The Assistant Commissioner (St)Madras · 4 Nov 2026
- Procter And Gamble Health LTD vs. Union Of INDIATelangana · 4 Nov 2026