← All Benches
ITAT Delhi Bench
78,230 judgments
MIDEA INDIA PRIVATE LIMITED,GURUGRAM vs ASSESSING UNIT, INCOME TAX DEPARTMENT (JURISDICTIONAL ASSESSING OFFICER- DCIT, CIRCLE 1(1), GURGAON
ITA 5271/DEL/2024[2021-22]Status: Disposed10/4/2026AY 2021-22
OMNITEL TECHNOLOGIES PRIVATE LIMITED,HARYANA vs ADDITIONAL/JOINT/ DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 73/DEL/2025[2016-17]Status: Disposed10/4/2026AY 2016-17
GRAZIANO TRASMISSIONI INDIA PVT LTD,DELH vs ACIT,(OSD), DELHI
ITA 5793/DEL/2024[2021-22]Status: Disposed10/4/2026AY 2021-22
WARNER MEDIA INDIA P.LTD,DELHI vs ACIT, CIRCLE-25(1), NEW DELHI
ITA 1384/DEL/2022[2017-18]Status: Disposed10/4/2026AY 2017-18
ITO, WARD-8(1), NEW DELHI vs ECOSPHERE AGROFARMS P.LTD, NEW DELHI
ITA 4993/DEL/2019[2015-16]Status: Disposed10/4/2026AY 2015-16
VRG ELECTRONICS PVT LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 7 & ANR.
W.P.(C)/2625/20269/4/2026
PR COMMISSIONER OF INCOME TAX DELHI 1 vs MS BHARAT SANCHAR NIGAM LTD
ITA/295/20269/4/2026
PR. COMMISSIONER OF INCOME TAX, DELHI 1 vs M/S. EBONY RETAIL HOLDINGS LTD.
ITA/296/20269/4/2026
JAGRUK MAHILA GRAMUDHYOG SANSTHAN,ALIGARH vs COMMISSIONER EXEMPTION CIRCLE, GHAZIABAD
ITA 8948/DEL/2025[2021-22]Status: Disposed9/4/2026AY 2021-22
NAYA SAVERA SAMAJIK SANSTHA,DELHI vs WARD EXEMP 2(4), DELHI, NEW DELHI
ITA 8730/DEL/2025[2026-27]Status: Disposed9/4/2026AY 2026-27
NAYA SAVERA SAMAJIK SANSTHA,DELHI vs WARD EXEMP 2(4), DELHI, NEW DELHI
ITA 8729/DEL/2025[2026-27]Status: Disposed9/4/2026AY 2026-27
DCIT, CENTRAL CIRCLE-14, NEW DELHI, JHANDEWALAN EXTN. vs SHYAM SUNDER VERMA, MODEL TOWN-III
ITA 8072/DEL/2025[2017-18]Status: Disposed9/4/2026AY 2017-18
RAMESH RAJPAL HUF,NEW DELHI vs DCIT CIRCLE 46(1), CIVIC CENTRE
ITA 6408/DEL/2025[1994-1995]Status: Disposed9/4/2026AY 1994-1995
PRATEEK SANGHVI HUF,INDORE vs ASSESSMENT UNIT NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 5507/DEL/2025[2018-19]Status: Disposed9/4/2026AY 2018-19
AMBEY ENTERPRISES,DELHI vs ASSESSING OFFICER, DELHI
ITA 5505/DEL/2025[2017-18]Status: Disposed9/4/2026AY 2017-18
DCIT, CENTRAL CIRCLE-30, NEW DELHI vs SHALIMAR CORP. LTD, MUMBAI
ITA 3068/DEL/2022[2017-18]Status: Disposed9/4/2026AY 2017-18
SHALIMAR CORP LTD,LUCKNOW vs DCIT, CENTRAL CIRCLE-30, NEW DELHI
ITA 2769/DEL/2022[2017-18]Status: Disposed9/4/2026AY 2017-18
BHAWNA KAPOOR,NEW DELHI vs ACIT CIRCLE-62(1), NEW DELHI
ITA 632/DEL/2020[2014-15]Status: Disposed9/4/2026AY 2014-15
ITO WARD - 52(5), NEW DELHI vs INDERPAL SINGH L/H OF LATE SHRI RAGHBIR SINGH, NEW DELHI
ITA 1165/DEL/2020[2009-10]Status: Disposed9/4/2026AY 2009-10
HCL INFOSYSTEMS LTD,NEW DELHI vs DCIT CIRCLE-25(2), NEW DELHI
ITA 8055/DEL/2019[2006-07]Status: Disposed9/4/2026AY 2006-07
