← All Benches
ITAT Delhi Bench
78,230 judgments
ABHINAV JAIN vs INCOME TAX OFFICER & ORS.
W.P.(C)/2638/202313/4/2026
PR COMMISSIONER OF INCOME TAX DELHI 7 vs R D VERMA CO PVT LTD
ITA/50/202613/4/2026
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs FLOUR TRANSWORLD SERVICES INC., UNITED STATES
ITITA 36/DEL/2025[2012-13]Status: Disposed13/4/2026AY 2012-13
RANBIR SINGH,SONIPAT vs ITO WARD 47(3), NEW DELHI, NEW DELHI
ITA 959/DEL/2026[2011-12]Status: Disposed13/4/2026AY 2011-12
RAJIV BABBAR,GHAZIABAD vs ITO WARD 2(2)(2), GHAZIABAD
ITA 935/DEL/2026[2015-16]Status: Disposed13/4/2026AY 2015-16
NISHANT NARANG,DELHI vs ITO WARD 36(1), DELHI
ITA 210/DEL/2026[2013-14]Status: Disposed13/4/2026AY 2013-14
NARESH AGGARWALA,GAUTAM BUDDHA NAGAR, UTTAR PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-31, NEW DELHI, NEW DELHI, DELHI
ITA 1128/DEL/2026[2016-17]Status: Disposed13/4/2026AY 2016-17
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs NORD ANGLIA EDUCATION LTD.
ITA/297/202610/4/2026
THE PR. COMMISSIONER OF INCOME TAX -7 vs STERIA INDIA PVT. LTD.
ITA/305/202610/4/2026
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SANTOSH TRUST
ITA/302/202610/4/2026
SUMITOMO CORPORATION INDIA PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-22(2), DELHI
ITTPA 14/DEL/2025[2021-22]Status: Disposed10/4/2026AY 2021-22
VNG AUTOMOTIVE P. LTD. vs ASSTT. COMMISSIONER OF INCOME
ITA-795/200410/4/2026
FARIDABAD IMPLEMENTS PVT. LTD.,DELHI vs DY. COMMISSIONER OF INCOME TAX, DELHI
ITA 4591/DEL/2025[2023-24]Status: Disposed10/4/2026AY 2023-24
SUMITOMO CORPORATION INDIA PVT LTD,DELHI vs DCIT,CIRCLE-22(2), DELHI
ITA 4400/DEL/2025[2020-21]Status: Disposed10/4/2026AY 2020-21
OMNITEL TECHNOLOGIES PRIVATE LIMITED,GURUGRAM HARYANA vs ITO WARD - 3(1) GURGAON, GURGAON HARYANA
ITA 353/DEL/2025[2014-15]Status: Disposed10/4/2026AY 2014-15
DEPUTY COMMISSIONER, CIRCLE-49(1), DELHI vs BHARAT KALIA, DELHI
ITA 295/DEL/2025[2022-23]Status: Disposed10/4/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs JOGINDER SINGH, FARIDABAD
ITA 2883/DEL/2025[2017-18]Status: Disposed10/4/2026AY 2017-18
NITIN MANGLA,DELHI vs PCIT-15, DELHI
ITA 2693/DEL/2025[2021-22]Status: Disposed10/4/2026AY 2021-22
KAMLA YADAV,SHAKURPUR,DWELHI vs ACIT-ASSESSMENT UNIT, NFAC
ITA 1554/DEL/2025[2013-14]Status: Disposed10/4/2026AY 2013-14
RATEGAIN TRAVEL TECHNOLOGIES LIMITED,GREATER KAILASH PART-II, NEW DELHI vs INCOME TAX DEPARTMENT, ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 5317/DEL/2024[2021-22]Status: Disposed10/4/2026AY 2021-22
