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ITAT Delhi Bench
78,230 judgments
GYAN PRAKASH GUPTA,NEW DELHI vs ITO WARD-10(4), NEW DELHI
ITA 6271/DEL/2019[2015-16]Status: Disposed9/4/2026AY 2015-16
KIRAN WATI,NEW DELHI vs DCIT, CENTRAL CIRCLE, NOIDA
ITA 362/DEL/2019[2011-12]Status: Disposed9/4/2026AY 2011-12
ACIT, CENTRAL CIRCLE-8, NEW DELHI vs DHEERAJ CHAUDHARY, NEW DELHI
ITA 6380/DEL/2018[2011-12]Status: Disposed9/4/2026AY 2011-12
M/S SUPREME BUILD-CAP PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE (5), DELHI
W.P.(C)/4543/20268/4/2026
AABID ALI KHAN vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/262/20268/4/2026
RAJINDER KAUR,AMBALA vs DCIT-INT-TAX-GURGAON, GURGAON
ITTPA 12/DEL/2025[2020-21]Status: Disposed8/4/2026AY 2020-21
ANITA MITTAL,NEW DELHI vs INCOME TAX OFFICER, WARD - 28(5), DELHI, NEW DELHI
ITA 8456/DEL/2025[2015-16]Status: Disposed8/4/2026AY 2015-16
SHRI SHYAM DHARMARTH TRUST,JIND vs INCOME TAX OFFICER EXEMPTIONS, EXEMPTIONS WARD ROHTAK
ITA 8454/DEL/2025[2024-25]Status: Disposed8/4/2026AY 2024-25
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 27, NEW DELHI vs PARVESH KUMAR, DELHI
ITA 8453/DEL/2025[2011-12]Status: Disposed8/4/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 27, NEW DELHI vs PARVESH KUMAR, DELHI
ITA 8452/DEL/2025[2010-11]Status: Disposed8/4/2026AY 2010-11
JAIDEEP GOEL,DELHI vs INCOME TAX OFFICER, WARD 46(2), NEW DELHI, NEW DELHI
ITA 8450/DEL/2025[2012-13]Status: Disposed8/4/2026AY 2012-13
DCIT, DELHI vs SUBODH KANT SAHAY HUF, DELHI
ITA 8444/DEL/2025[2014-15]Status: Disposed8/4/2026AY 2014-15
NAVIN VISHWANATH,GURGAON vs DCIT, CIRCLE 3(1), GURGAON, GURGAON
ITA 8442/DEL/2025[2020-21]Status: Disposed8/4/2026AY 2020-21
PEPUP SPORTS LIMITED,MEERUT vs ACIT, CIRCLE 1(1)(1), MEERUT
ITA 8441/DEL/2025[2016-17]Status: Disposed8/4/2026AY 2016-17
DHRUV FURNITURES PRIVATE LIMITED,. vs ITO WARD-1(1), FARIDABAD, .
ITA 8440/DEL/2025[2016-17]Status: Disposed8/4/2026AY 2016-17
NAVIN VISHWANATH,GURGAON vs DCIT, CIRCLE 3(1), GURGAON, GURGAON
ITA 8429/DEL/2025[2019-20]Status: Disposed8/4/2026AY 2019-20
NAVIN VISHWANATH,GURGAON vs DCIT, CIRCLE 3(1), GURGAON, GURGAON
ITA 8428/DEL/2025[2018-19]Status: Disposed8/4/2026AY 2018-19
INTEGRATED CASETECH CONSULTANTS PRIVATE LIMITED,NOIDA vs INCOME TAX OFFICER, DELHI
ITA 8077/DEL/2025[2020-21]Status: Disposed8/4/2026AY 2020-21
ZAHIR ALI,CHANDAUSI vs INCOME TAX OFFICER, GAUTAM BUDDHA NAGAR
ITA 8068/DEL/2025[2012-13]Status: Disposed8/4/2026AY 2012-13
INDER MOHAN KUKREJA,DELHI vs ASSESSING OFFICER, DELHI
ITA 7247/DEL/2025[2017-18]Status: Disposed8/4/2026AY 2017-18