ITAT Delhi Bench

81,208 judgments

CIT vs GREEN WORLD CORPORATION

ITA/1277/20105/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

VIDIT JAIN vs INCOME TAX OFFICER

ITA/815/20175/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

E-VALUESERVE.COM PVT. LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX-III

ITA/379/20184/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -6 vs MARUBENI ITOCHU STEEL INDIA PVT. LTD.

ITA/376/20184/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR.COMMISSONER OF INCOME TAX-3 vs FOREMOST ESTATE PVT. LTD.

ITA/375/20184/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-6 vs NOKIA SOLUTIONS & NETWORKS INDIA PVT. LTD.(FORMERLY KNOWN AS, NOKIA SIEMENS NETWORKS PVT. LTD.

ITA/374/20184/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-(CENTRAL)-3 vs SHRI RAM HARI RAM

ITA/372/20184/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX CENTRAL-EXEMPTION vs EKLAVYA FOUNDATION

ITA/267/20184/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX DELHI vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/605/20083/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX EXEMPTION vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/521/20083/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

MOUNT ECHO BUILDWELL PVT.LTD, vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CERCILE-18

ITA/371/20183/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/1432/20103/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX EXEMPTION vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/609/20083/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX (EXEMPT vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/1086/20053/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

GE INDIA INDUSTRIAL PVT. LTD. (AS SUCCESSOR IN INTEREST TO GE INDIA TECHNOLOGY CENTRE PVT. LTD. NOW vs PRINCIPAL COMMISSIONER OF INCOME-TAX, DELHI-IV

ITA/370/20183/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX EXEMPTION vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/501/20083/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

SHRI JAI KISHAN GOEL vs PRINCIPAL COMMISSIONER OF INCOME TAX-9

ITA/113/20183/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

SHRI JAI KISHAN GOEL vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/112/20183/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DISCOVERY ESTATES PVT. LTD. vs PR. COMMISSIONER OF INCOME TAX-XIII, & ANR.

ITA/366/20182/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

AUTOMOTIVE COMPONENT MANUFACTURERS ASSOCIATION OF INDIA vs THE DIRECTOR OF INCOME-TAX (EXEMPTION)

ITA/766/201723/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA