MOUNT ECHO BUILDWELL PVT.LTD, vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CERCILE-18

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ITA/371/2018HC DelhiDLHC01073354201803 April 2018Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA1 pages

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$~27 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 371/2018

MOUNT ECHO BUILDWELL PVT.LTD. ..... Appellant Through : Dr. Rakesh Gupta, Sh. Ashwani Taneja, Sh. Somil Agarwal, Ms. Monika Ghai and Sh. Rohit Kumar Gupta, Advocates.

versus

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-18

..... Respondent Through : Sh. Deepak Anand, Jr. Standing Counsel.

CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A. K. CHAWLA

O R D E R %

03.04.2018

Issue notice. Sh. Deepak Anand, Jr. Standing Counsel accepts notice.

Heard learned counsel for the parties. After some hearing, learned counsel sought liberty to withdraw the appeal. ITA 371/2018 is accordingly dismissed as withdrawn.

S. RAVINDRA BHAT, J

A. K. CHAWLA, J APRIL 03, 2018/ajk

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