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ITAT Delhi Bench

81,208 judgments

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION-2 vs NEW SKIES SATELLITE B. V.

ITA/362/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S HIND INDUSTRIES LTD.

ITA/361/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX DELHI - 2 vs M/S. CAPARO INDIA LTD.

ITA/357/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAXDELHI-05, vs M/S. LIVING MEDIA INDIA LTD.

ITA/352/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-6 vs SH. KISHORE KAPPOR

ITA/351/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI vs H.C. GUPTA EDUCATIONAL SOCIETY

ITA/347/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs M/S MOON STAR SECURITIES TRADING & FINANCE CO. PVT. LTD.,

ITA/363/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S PRANIDHI HOLDINGS PVT. LTD.,

ITA/358/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRO COMMISSIONER OF INCOME TAX DELHI-L L vs MIS ORGANIZING COMMITTEE HERO HONDA FIH WORLD CUP

ITA/353/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OFINCOME TAX- 2 vs MIS CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD.,

ITA/354/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs ROYAL FINVEST PVT. LTD.

ITA/359/201823/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF

ITA/339/201821/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX (EXEMPTIONS), NEW DELHI vs GS1 INDIA (FORMERLY EAN INDIA)

ITA/333/201821/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-3, NEW DELHI

ITA/343/201821/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF

ITA/345/201821/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF

ITA/342/201821/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-3, NEW DELHI

ITA/341/201821/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S GLOBAL VANTEDGE ,PVT. LTD.

ITA/332/201820/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION-2 vs NEW SKIES SATELLITE B.V.

ITA/331/201820/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION-2 vs NORTEL NETWORK INDIA INTERNATIONAL INC.

ITA/322/201820/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA