ITAT Delhi Bench
81,208 judgments
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION-2 vs NORTEL NETWORK INDIA INTERNATIONAL INC.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
BHARAT BHUSHAN JINDAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-12,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
BHARAT BHUSHAN JINDAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-12
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION-2 vs NEW SKIES SATELLITE B.V.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S RATTAN INDIA INFRASTRUCTURE LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S RELIGARE SECURITIES LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S GLOBAL VANTEDGE PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX-:- 17, NEW DELHI vs HARISH CHANDER KHULLAR
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
SH. ANIL KUMAR BANSAL vs DCIT, CENTRAL CIRCLE-31
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
JC BAMFORD EXCAVATORS LTD, vs DEPUTY COMMISSIONER OF INCOME TAX
MCKINSEY KNOWLEDGE CENTRE INDIA PVT. LTD. vs PR. COMMISSIONER OF INCOME TAX, CIRCLE-6
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
SHRI RAKESH KUMAR GUPTA vs THE COMMISSIONER OF INCOME TAX -XIII & ANR.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs N.S.R. FARMS PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX - EXEMPTION vs INDIA INTERNATIONAL CENTRE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX -EXEMPTION vs FORTUNE SOCIETY FOR DEVELOPMENT AND PROMOTION OF INTERNATIONAL BUSINESS
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX -EXEMPTION vs CONSULTANCY DEVELOPMENT CENTRE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF WEALTH TAX CENTRAL-3 vs SH. RAGHU HARI DALMIA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -3 vs ENGINEERS INDIA LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-3 vs GAHOI CHEMICALS PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
KRISHAN KUMAR SETHI PROPRIETER OF M/S. SETHI AUTO CENTRE vs COMMISSIONER OF INCOEME TAX-XII & ANR.
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
