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ITAT Delhi Bench

81,208 judgments

COMMISSIONER OF INCOME TAX-(EXEMPTIONS) vs VISHWESHRAIYA EDUCATIONAL TRUST

ITA/697/201713/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. vs COMMISSIONER OF INCOME TAX-I INTERNATIONAL TAXATION, NEW DELHI

ITA/268/201613/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

PR. CIT-1 vs CONVERGYS CUSTOMERS

ITA/619/201513/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. vs COMMISSIONER OF INCOME TAX -I INTERNATION AL TAXATION, NEW DELHI

ITA/267/201613/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

CIT vs CONVERGYS CUSTOMERS MANAGEMENT GROUP INC.

ITA/650/201513/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIT-1,INTERNATIONAL TAXATION vs COVERGYS CUSTOMERS MANAGEMENT GROUP INC.

ITA/680/201413/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

NEELAM PRASAD GOVIL vs INCOME TAX OFFICE

ITA/744/201713/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-I vs CONVERGYS CUSTOMER MANAGEMENT GROUP INC.

ITA/288/201613/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. THROUGH MR. NARESH LAKHANI, AUTHORISED SIGNATORY vs DIRECTOR OF INCOME TAX - I, INTERNATIONAL TAXATION

ITA/4/201413/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. vs COMMISSIONER OF INCOME TAX-I, INTERNATIONAL TAXATION, NEW DELHI

ITA/454/201513/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. vs COMMISSIONER OF INCOME TAX -I,

ITA/260/201513/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

DIT-1,INTERNATIONAL TAXATION vs CONVERGYS CUSTOMERS MANAGEMENT GROUP INC.

ITA/679/201413/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. CIT-1 vs CONVERGYS CUSTOMERS

ITA/622/201513/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

JAYA AGGARWAL vs INCOME TAX OFFICER

ITA/315/200513/3/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. CIT-1 vs CONVERGYS CUSTOMERS

ITA/620/201513/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 vs UPPAL CHADHA HI-TECH DEVELOPERS (P) LTD.

ITA/291/201812/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-3 vs GAHOI CHEMICALS PVT. LTD.

ITA/289/201812/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR.COMMISIONER OF INCOME TAX-1 vs RAKESH KUMAR GARG

ITA/1029/201712/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR.COMMISIONER OF INCOME TAX-1 vs KUSUM LATA GARG

ITA/94/201812/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX - 1, vs M/S. ANIKA INTERNATIONAL PVT. LTD.,

ITA/290/201812/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA