ITAT Delhi Bench

81,208 judgments

ANALJIT SINGH vs PRINCIPAL COMMISSIONER OF INCOME TAX-6

ITA/284/201812/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRO COMMISSIONER OFLNCOME TAX - 2 vs M/S CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD.,

ITA/286/201812/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

VINOD KUMAR GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 17

ITA/1003/201712/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR.COMMISIONER OF INCOME TAX -1 vs KUSUM LATA GARG

ITA/114/201812/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX -EXEMPTION vs PHD CHAMBER OF COMMERCE AND INDUSTRY

ITA/280/20189/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs M/S. SAKET APARTMENT (P) LTD.

ITA/283/20189/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-10 vs SHRI SIDDHARTH AHUJA

ITA/615/20178/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX vs M/S HCL LTD.

ITA/267/20051/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs M/S UNISONS HOTELS LTD.

ITA/395/20051/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX DEL vs M/S UNISONS HOTELS LTD.

ITA/666/20051/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX DEL vs M/S UNISONS HOTELS LTD

ITA/1055/20051/3/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs M/S E-SMART SYSTEMS PRIVATE LIMITED,

ITA/262/201828/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S HIMACHAL FIBRES LTD.,

ITA/263/201828/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRO COMMISSIONER OF INCOME TAX (CENTRAL - 2) vs TANVIR COLLECTIONS PVT. LTD

ITA/264/201828/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs PUNEET MAHAJAN

ITA/258/201827/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S. RELX INDIA PVT. LTD.

ITA/256/201827/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

GOODYEAR INDIA LTD.,FARIDABAD vs ADDL. CIT, SPECIAL RANGE- 4, NEW DELHI

ITA 7716/DEL/2017[2013-14]Status: Disposed27/2/2018AY 2013-14

NET AGRI COMPANY PVT. LTD.,NEW DELHI vs ITO, WARD- 18(1), NEW DELHI

ITA 6988/DEL/2017[2012-13]Status: Disposed27/2/2018AY 2012-13

SHANTI REFRIGERATION INDUSTRIES PVT. LTD.,PANTNAGAR vs ACIT, CIRCLE- 1, HALDWANI

ITA 6379/DEL/2017[2013-14]Status: Disposed27/2/2018AY 2013-14

SANJAY KUMAR,GREATER NOIDA vs ITO, WARD- 3(3), NOIDA

ITA 4412/DEL/2017[2008-09]Status: Disposed27/2/2018AY 2008-09