ITAT Delhi Bench
81,208 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX- 2, vs M/S. BOKARO POWER SUPPLY CO. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 3 vs M/S APPOLO TRAEXIM PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX DELHI - 1 vs M/S AGNITY INDIA TECHNOLOGIES PVT. LTD.1
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX - 11 vs M/S NATIONAL TRAVEL SERVICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
GEN X COMMODITIES PVT. LTD. vs DY. COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S LIQUID INVESTMENT AND TRADING CO. P LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S LIQUID INVESTMENT AND TRADING CO. P LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S QNS FACILITY MANAGEMENT PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-3 vs M/S APPOLO TRAEXIM (P) LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION-2 vs NORTEL NETWORK INDIA INTERNATIONAL INC.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs OXIGEN INFOVISION PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 vs A.R. LEASING PVT. LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX -4, NEW DELHI vs SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD. (NOW MERGED WITH GENPACT INDIA)
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ORIFLAME INDIA PRIVATE LIMITED vs ADDITIONAL COMMISSIONER OF INCOME TAX,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs THAICOM PUBLIC CO. LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION -3 vs SHANGHAI ELECTRIC GROUP CO. LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
STERIA INDIA LTD.(EARLIER KNOWN AS XANSA (INDIA)LTD ) vs DEPUTY COMMISSIONER OF INCOME-TAX
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3, vs SHANGHAI ELECTRIC GROUP CO. LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX-9 vs VALVOLINE CUMMINS PVT LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -6 vs MAHIMA HOSPITALITY PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA