← All Benches

ITAT Delhi Bench

81,208 judgments

M/S GEO CONNECT LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3665/DEL/2012[2004-05]Status: Disposed23/4/2018AY 2004-05

GE CAPITAL SERVICES INDIA,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 231/DEL/2012[2002-03]Status: Disposed23/4/2018AY 2002-03

KEANE INDIA LTD.,GURGAON vs DCIT, NEW DELHI

ITA 5880/DEL/2011[2002-03]Status: Disposed23/4/2018AY 2002-03

GE CAPITAL SERVICES INDIA vs ADDL CIT R-12,

ITA 2697/DEL/2007[2002-2003]Status: Disposed23/4/2018AY 2002-2003

THE COMMISSIONER OF INCOME TAX vs M.S.AGGARWAL

ITA - 169 / 200523/4/2018

M/S HILTON ROULUNDS LTD. vs COMMISSIONER OF INCOME TAX

ITA/325/200520/4/2018

CASES PERTAINING TO SPL.DIVISION BENCHES

ARJUN MALHOTRA vs COMMISSIONER OF INCOME TAX

ITA/405/200520/4/2018

CASES PERTAINING TO SPL.DIVISION BENCHES

ARJUN MALHOTRA vs COMMISSIONER OF INCOME TAX

ITA/406/200520/4/2018

CASES PERTAINING TO SPL.DIVISION BENCHES

THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-3 vs M/S STARWOOD HOTELS & RESORTS WORLDWIDE INC.

ITA/467/201818/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs THAICOM PUBLIC CO. LTD.

ITA/466/201818/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3, vs SHANGHAI ELECTRIC GROUP CO. LTD.

ITA/461/201817/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8, vs SHYAM ANTENNA ELECTRONIC LTD.

ITA/44/201817/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

MAHESH C. KHERA vs DY COMMISSIONER OF INCOME TAX

ITA/464/201817/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

ORIENTAL BANK OF COMMERCE vs ADDITIONAL COMMISSIONER OF INCOME TAX

ITA/129/201817/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8, vs SHYAM ANTENNA ELECTRONIC LTD.

ITA/46/201817/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8, vs SHYAM ANTENNA ELECTRONIC LTD.

ITA/47/201817/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8, vs SHYAM ANTENNA ELECTRONIC LTD.

ITA/45/201817/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

USHA SHARMA vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI

ITA/457/201816/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs HFCL INFOTEL LTD.

ITA/460/201816/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRO COMMISSIONER OF INCOME TAX- 2 vs MIS CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD.,

ITA/349/201816/4/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA