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ITAT Delhi Bench

81,626 judgments

ACIT, NEW DELHI vs M/S. I & E ADVERTISING PVT. LTD., NEW DELHI

ITA 4020/DEL/2014[2006-07]Status: Disposed18/7/2018AY 2006-07

ACIT, NEW DELHI vs M/S. I & E ADVERTISING PVT. LTD., NEW DELHI

ITA 4019/DEL/2014[2005-06]Status: Disposed18/7/2018AY 2005-06

M/S. JC BAMFORD EXCAVATORS LTD.,ENGLAND vs DDIT, NEW DELHI

ITA 1540/DEL/2014[2010-11]Status: Disposed18/7/2018AY 2010-11

M/S. SECO OVERSEAS LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 6636/DEL/2013[2010-11]Status: Disposed18/7/2018AY 2010-11

SH. VIJAY KUMAR ARORA,NEW DELHI vs ACIT, NEW DELHI

ITA 6614/DEL/2013[2009-10]Status: Disposed18/7/2018AY 2009-10

C.L. SHARMA,DELHI vs DCIT, NEW DELHI

ITA 1402/DEL/2013[2003-04]Status: Disposed18/7/2018AY 2003-04

DEEPAK SHARMA,NEW DELHI vs DCIT, NEW DELHI

ITA 1399/DEL/2013[2003-04]Status: Disposed18/7/2018AY 2003-04

ACIT, NEW DELHI vs SH. C.L. SHARMA, NEW DELHI

ITA 3275/DEL/2012[2003-04]Status: Disposed18/7/2018AY 2003-04

ACIT, NEW DELHI vs SH. DEEPAK SHARMA, NEW DELHI

ITA 2324/DEL/2012[2005-06]Status: Disposed18/7/2018AY 2005-06

ACIT, NEW DELHI vs SH. DEEPAK SHARMA, NEW DELHI

ITA 2323/DEL/2012[2004-05]Status: Disposed18/7/2018AY 2004-05

ACIT, NEW DELHI vs SH. DEEPAK SHARMA, NEW DELHI

ITA 1924/DEL/2012[2003-04]Status: Disposed18/7/2018AY 2003-04

ACIT, FARIDABAD vs M/S UTHAN EDUCATIONAL SOCIETY, FARIDABAD

ITA 2657/DEL/2010[2007-08]Status: Disposed18/7/2018AY 2007-08

PRINCIPAL COMMISSIONER OF INCOME TAX vs MEETA GUTGUTIA

ITA/567/201817/7/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PARAMJEET SINGH NARULA,DELHI vs ITO, WARD-62(4), NEW DELHI

ITA 911/DEL/2018[2014-15]Status: Disposed17/7/2018AY 2014-15

ITO, NEW DELHI vs M/S MULLER INDIA PVT. LTD., NEW DELHI

ITA 981/DEL/2017[2011-12]Status: Disposed17/7/2018AY 2011-12

M/S. SANTOSHI STEELS (P) LTD.,NEW DELHI vs PR. CIT, UTTAR PRADESH

ITA 965/DEL/2017[2012-13]Status: Disposed17/7/2018AY 2012-13

M/S. SANTOSHI STEELS (P) LTD.,NEW DELHI vs PR. CIT, UTTAR PRADESH

ITA 961/DEL/2017[2012-13]Status: Disposed17/7/2018AY 2012-13

ITO, WARD- 19(2), NEW DELHI vs P MITTAL MANUFACTURING PVT. LTD., NEW DELHI

ITA 7073/DEL/2017[2009-10]Status: Disposed17/7/2018AY 2009-10

BG EXPLORATION & PRODUCTION INDIA LTD.,MUMBAI vs DCIT, INTERNATIONAL TAXATION, DEHRADUN

ITA 6791/DEL/2017[2012-13]Status: Disposed17/7/2018AY 2012-13

ITO, ROHTAK vs M/S. D.D. & CO., ROHTAK

ITA 4001/DEL/2016[2012-13]Status: Disposed17/7/2018AY 2012-13