← All Benches
ITAT Delhi Bench
81,626 judgments
ACIT, NEW DELHI vs M/S. FRICK INDIA LTD., NEW DELHI
ITA 3200/DEL/2016[2012-13]Status: Disposed17/7/2018AY 2012-13
M/S. KAVERI INFRASTRUCTURE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 644/DEL/2015[2008-09]Status: Disposed17/7/2018AY 2008-09
ACIT, NEW DELHI vs M/S. GURDYAL SHYAM LAL PVT. LTD., DELHI
ITA 6085/DEL/2015[2008-09]Status: Disposed17/7/2018AY 2008-09
DCIT (EXEMPTION), NEW DELHI vs M/S. MAHARAJA AGRASEN TECHNICAL EDUCATION SOCIETY, NEW DELHI
ITA 5245/DEL/2015[2011-12]Status: Disposed17/7/2018AY 2011-12
M/S. BNG TRADELINKS PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 5064/DEL/2015[2010-11]Status: Disposed17/7/2018AY 2010-11
M/S. PEARL DRINKS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5060/DEL/2015[2011-12]Status: Disposed17/7/2018AY 2011-12
M/S. TOPWHEELS TOURS & TRAVELS PVT. LTD.,GURGAON vs ITO, NEW DELHI
ITA 5055/DEL/2015[2011-12]Status: Disposed17/7/2018AY 2011-12
ITO- 3(3), BIJNOR vs SHRI ABDUL SAMI, BIJNOR
ITA 3278/DEL/2015[2010-11]Status: Disposed17/7/2018AY 2010-11
ITO, DELHI vs M/S. JAI BEVERAGE PVT. LTD., NEW DELHI
ITA 1845/DEL/2015[2004-05]Status: Disposed17/7/2018AY 2004-05
KARAN DYEING MILLS,FARIDABAD vs ITO, FARIDABAD
ITA 1193/DEL/2015[2010-11]Status: Disposed17/7/2018AY 2010-11
SH. PHOOL SINGH,NEW DELHI vs ACIT, NEW DELHI
ITA 6804/DEL/2014[2009-10]Status: Disposed17/7/2018AY 2009-10
M/S. PROTO DEVELOPERS & TECHNOLOGIES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6638/DEL/2014[2010-11]Status: Disposed17/7/2018AY 2010-11
ITO, NEW DELHI vs M/S. FETCHUS FINSEC. PVT. LTD., NEW DELHI
ITA 5154/DEL/2014[2005-06]Status: Disposed17/7/2018AY 2005-06
ITO, NEW DELHI vs M/S. ESSEX MARKETING (P) LTD, NEW DELHI
ITA 4432/DEL/2009[2001-02]Status: Disposed17/7/2018AY 2001-02
THE COMMISSIONER OF INCOME TAX vs NQA QUALITY SYSTEMS REGISTRAR
ITA/665/200516/7/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX DEL vs M/S AGR STEEL TRIPS P. LTD.
ITA/449/200516/7/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX DEL vs M/S AGR STEEL STRIPS P.LTD
ITA/448/200516/7/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX DEL vs M/S AGR STEEL STRIPS P.LTD.
ITA/564/200516/7/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
AMIT SHARMA,GHAZIABAD vs ITO, WARD- 1, HAPUR
ITA 1918/DEL/2018[2011-12]Status: Disposed16/7/2018AY 2011-12
VINOD KUMAR GUPTA,NEW DELHI vs ITO, WARD-68(3), NEW DELHI
ITA 6929/DEL/2017[2010-11]Status: Disposed16/7/2018AY 2010-11