← All Benches
ITAT Delhi Bench
78,224 judgments
ADDL. CIT, SPECIAL RANGE- 7, NEW DELHI vs OCL INDIA LTD, NEW DELHI
ITA 3110/DEL/2018[2012-13]Status: Disposed24/4/2026AY 2012-13
OCL INDIA LTD,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 7, NEW DELHI
ITA 2575/DEL/2018[2012-13]Status: Disposed24/4/2026AY 2012-13
OCL INDIA LTD.,NEW DELHI vs ADDL.CIT,SPECIAL RANGE-7, NEW DELHI
ITA 6566/DEL/2017[2009-10]Status: Disposed24/4/2026AY 2009-10
OCL INDIA LTD.,NEW DELHI vs DCIT, CIRCLE- 19(1), NEW DELHI
ITA 3877/DEL/2017[2011-12]Status: Disposed24/4/2026AY 2011-12
OCL INDIA LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1291/DEL/2017[2010-11]Status: Disposed24/4/2026AY 2010-11
SH. VIKAS SHARMA,GHAZIABAD vs ACIT, NEW DELHI
ITA 1072/DEL/2017[2012-13]Status: Disposed24/4/2026AY 2012-13
GRP AUTO,DELHI vs JCIT, NEW DELHI
ITA 5708/DEL/2016[2010-11]Status: Disposed24/4/2026AY 2010-11
OCL INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4070/DEL/2015[2009-10]Status: Disposed24/4/2026AY 2009-10
OCL INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4069/DEL/2015[2008-09]Status: Disposed24/4/2026AY 2008-09
DCIT, NEW DELHI vs M/S OCL INDIA LTD.,, NEW DELHI
ITA 3815/DEL/2015[2009-10]Status: Disposed24/4/2026AY 2009-10
DCIT, NEW DELHI vs M/S OCL INDIA LTD.,, NEW DELHI
ITA 3768/DEL/2015[2008-09]Status: Disposed24/4/2026AY 2008-09
COMMISSIONER OF INCOME TAX EXEMPTION vs SUKOON SP FOUNDATION
ITA/71/202623/4/2026
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SAMAST VIKAS LIMITED.
ITA/300/202623/4/2026
HINDUSTAN COCA COLA BEVERAGES PRIVATE LTD. vs ADDL. CIT, SPL. RANGE 4, NEW DELHI
ITA/94/202522/4/2026
SATILILA CHARITABLE SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/279/202622/4/2026
PR. COMMISSIONER OF INCOME TAX -10 vs DABUR INVEST CORP.
ITA/298/202622/4/2026
PR. COMMISSIONER OF INCOME TAX -GHAZIABAD vs RAMA ALLIED PRODUCTS MARKETING PVT. LTD.
ITA/777/202522/4/2026
ESTEE INIDA FUND,MAURITIUS vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX 1(2)(2) , DELHI
ITITA 95/DEL/2025[2023-24]Status: Disposed22/4/2026AY 2023-24
EM DELTA ONE,CYBER CITY EBENE, MAURITIUS vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL 1(2)(2), CIVIC CENTRE
ITITA 84/DEL/2025[2023-24]Status: Disposed22/4/2026AY 2023-24
JUNIPER NETWORKS SOLUTIONS INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-13(1), DELHI
ITA 5976/DEL/2024[2021-22]Status: Disposed22/4/2026AY 2021-22
