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ITAT Delhi Bench
78,224 judgments
COSMO FIRST LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), C.R BUILDING, NEW DELHI, DELHI
ITA 5914/DEL/2024[2021-2022]Status: Disposed22/4/2026AY 2021-2022
NATWEST DIGITAL SERVICES INDIA PRIVATE LIMITED (SUCCESSOR TO NWM SERVICES INDIA PRIVATE LIMITED),GURUGRAM vs ASSESSMENT UNIT (JAO - DCIT, CIRCLE 3(1), GURUGRAM), GURUGRAM
ITA 5809/DEL/2024[2021-22]Status: Disposed22/4/2026AY 2021-22
NATWEST DIGITAL SERVICES INDIA PRIVATE LIMITED,GURGAON, HARYANA vs ASSESSMENT UNIT - INCOME TAX DEPARTMENT, JURISDICTIONAL AO- CIRCLE 3(1) GURGAON, GURGAON
ITA 4154/DEL/2024[AY 2020-21]Status: Disposed22/4/2026
NATWEST DIGITAL SERVICES INDIA PRIVATE LIMITED SUCESSOR ENTITY TO NWM SERVICES INDIA PRIVATE LIMITED,GURGAON, HARYANA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, JURISDICTIONAL AO - CIRCLE 3(1)-GURGAON, GURGAON
ITA 4153/DEL/2024[AY 2020-21]Status: Disposed22/4/2026
ASHISH BHATIA,DELHI vs ITO, WARD-30(4), DELHI
ITA 1025/DEL/2024[2012-13]Status: Disposed22/4/2026AY 2012-13
KEYMAN TRADING SERVICES PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
ITA 1526/DEL/2023[2019-20]Status: Disposed22/4/2026AY 2019-20
KEYMAN TRADING SERVICES PVT. LTD,NEW DELHI vs DCIT CENTRAL CIRCLE-1, NOIDA
ITA 1525/DEL/2023[2018-19]Status: Disposed22/4/2026AY 2018-19
EXXON MOBIL LUBRICANTS PVT. LTD.,BENGALURU vs ACIT, CIRCLE-7(1), NEW DELHI
ITA 81/DEL/2022[2006-07]Status: Disposed22/4/2026AY 2006-07
HONDA R & D (INDIA) PVT. LTD.,HARYANA vs DCIT, NEW DELHI
ITA 5758/DEL/2015[2011-12]Status: Disposed22/4/2026AY 2011-12
WWL INDIA PRIVATE LIMITED vs NATIONAL FACELESS ASSESSMENT CENTRE INCOME TAX DEPARTMENT, GOVT OF INDIA & ANR.
W.P.(C)/4839/202621/4/2026
HARI BHOOMI COMMUNICATIONS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 1 & ORS.
W.P.(C)/3703/202621/4/2026
PR. COMMISSIONER OF INCOME TAX -4 vs NIDRA HOSPITALITY PVT. LTD.
ITA/203/202621/4/2026
ZSCALER, INC.,USA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 3(1)(1), NEW DELHI, NEW DELHI
ITITA 68/DEL/2026[2023-24]Status: Disposed21/4/2026AY 2023-24
INCOME TAX OFFICER, NEW DELHI vs DELHI STATE TAXI OPERATORS CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD, DELHI
ITA 232/DEL/2026[2016]Status: Disposed21/4/2026
INCOME TAX OFFICER, WARD-27(1), NEW DELHI, C.R. BUILDING vs WESTERN ALLOY STEELS PRIVATE LIMITED, NEW DELHI
ITA 226/DEL/2026[2016-17]Status: Disposed21/4/2026AY 2016-17
MILKY INVESTMENT & TRADING COMPANY,DELHI vs NATIONAL E ASSESSMENT CENTRE, DELHI
ITA 224/DEL/2026[2018-19]Status: Disposed21/4/2026AY 2018-19
HANDS 4 ZERO POVERTY TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 223/DEL/2026[2025-26]Status: Disposed21/4/2026AY 2025-26
HANS RAJ,JHAJJAR HARYANA vs INCOME TAX OFFICER, NEW DELHI
ITA 1761/DEL/2026[2020-21]Status: Disposed21/4/2026AY 2020-21
SHOBHA JHA,UTTAR PRADESH vs ASSESSING OFFICER, BIHAR
ITA 1723/DEL/2026[2015-16]Status: Disposed21/4/2026AY 2015-16
SANGITA GARG,NOIDA vs INCOME TAX OFFICER, WARD 5(3)(3), NOIDA, GAUTAM BUDH NAGAR, NOIDA
ITA 7544/DEL/2025[2012-13]Status: Disposed21/4/2026AY 2012-13