← All Benches
ITAT Delhi Bench
78,224 judgments
SHRIRAM SCIENTIFIC & INDUSTRIAL RESEARCH FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, DELHI
ITA 7391/DEL/2025[2023-24]Status: Disposed21/4/2026AY 2023-24
ADITYA BHARDWAJ,NEW DELHI vs WARD 61(1), NEW DELHI
ITA 5493/DEL/2025[2019-20]Status: Disposed21/4/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs JPC INFRA PRIVATE LIMITED, DELHI
ITA 5259/DEL/2025[2012-13]Status: Disposed21/4/2026AY 2012-13
JASBIR SINGH,GANDHI NAGAR vs INCOME TAX OFFICER, VIKAS BHAWAN NEW DELHI
ITA 5188/DEL/2024[2011-12]Status: Disposed21/4/2026AY 2011-12
JASBIR SINGH,GANDHI NAGAR vs INCOME TAX OFFICER, VIKAS BHAWAN NEW DELHI
ITA 5187/DEL/2024[2011-12]Status: Disposed21/4/2026AY 2011-12
MADHU GOYAL,GURGAON vs ITO, WARD-70(1), NEW DELHI
ITA 2474/DEL/2022[2015-16]Status: Disposed21/4/2026AY 2015-16
MCKINSEY KNOWLEDGE CENTRE INDIA PVT. LTD.,GURGAON vs ACIT, CIRCLE- 16(2), NEW DELHI
ITA 984/DEL/2021[2016-17]Status: Disposed21/4/2026AY 2016-17
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL ), KANPUR vs M/S MONTAGE ENTERPRISES PVT. LTD.
ITA/318/202620/4/2026
PREM NARAYAN CHAURASIA,NOIDA vs ACIT, CIRCLE-2(1)(1), GHAZIABAD
ITA 989/DEL/2026[2020-21]Status: Disposed20/4/2026AY 2020-21
ABHUDAYA SIKSHA PRASAR NAYAS,GHAZIABAD vs ITO EXEMPTION WARD GHAZIABAD, GHAZIABAD
ITA 2289/DEL/2026[2016-17]Status: Disposed20/4/2026AY 2016-17
RAM KUMAR SINGH,BULANDSHAHR vs ITO WARD 2(3)(2), BULANDSHAHAR
ITA 2182/DEL/2026[2020-21]Status: Disposed20/4/2026AY 2020-21
PIGEON EXPORTS INTERNATIONAL P LTD,NEW DELHI vs ACIT, CIRCLE- 19(1), DELHI
ITA 218/DEL/2026[2013-14]Status: Disposed20/4/2026AY 2013-14
MLJJP CHEMICALS LTD,DELHI vs DCIT CIRCLE-16(1), DELHI
ITA 212/DEL/2026[2017-18]Status: Disposed20/4/2026AY 2017-18
REKHA BISHT,MORADABAD, UTTAR PRADESH vs INCOME TAX OFFICER (ITO)-2(1), MORADABAD-NEW, MORADABAD, U.P., MORADABAD, UTTAR PRADESH
ITA 206/DEL/2026[2016-17]Status: Disposed20/4/2026AY 2016-17
SHIV KUMAR THROUGH LEGAL HEIR SANGEETA,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 205/DEL/2026[2012-2013]Status: Disposed20/4/2026AY 2012-2013
VAIBHAV JINDAL,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 2035/DEL/2026[2012-2013]Status: Disposed20/4/2026AY 2012-2013
NATHANI POLYMERS ,DELHI vs ITO WARD - 34 (6) , NEW DELHI
ITA 1834/DEL/2026[2017-18]Status: Disposed20/4/2026AY 2017-18
VIKAS BHOLA,NEW DELHI vs ITO WARD 51 (1), NEW DELHI
ITA 1748/DEL/2026[2017-18]Status: Disposed20/4/2026AY 2017-18
AVINASH SINGH,MORADABAD vs ITO-2(1), MORADABAD
ITA 1182/DEL/2026[2023-24]Status: Disposed20/4/2026AY 2023-24
KAKINI BUILDING HUMANITY,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
ITA 8527/DEL/2025[2026-27]Status: Disposed20/4/2026AY 2026-27
