← All Benches
ITAT Delhi Bench
78,224 judgments
KAKINI BUILDING HUMANITY,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
ITA 8526/DEL/2025[2026-27]Status: Disposed20/4/2026AY 2026-27
AMIT GUPTA, PARTNER KUNDAL LAL & SONS JEWELERS,DELHI vs CIT(A), NEW DELHI
ITA 8227/DEL/2025[2017-18]Status: Disposed20/4/2026AY 2017-18
SANJEEV JAIN,DELHI vs DCIT, CC-16, DELHI
ITA 8225/DEL/2025[2020-21]Status: Disposed20/4/2026AY 2020-21
MARAL OVERSEAS LIMITED,INDORE vs ACIT / DCIT, INDORE
ITA 8218/DEL/2025[2011-12]Status: Disposed20/4/2026AY 2011-12
AMJAD FAROOQUE,DELHI vs ASST / DY COMMISSIONER OF INCOME TAX, DELHI
ITA 8216/DEL/2025[2018-2019]Status: Disposed20/4/2026AY 2018-2019
RAJ KUMAR TYAGI S/O SHRI ATAR SINGH TYGAI,GHAZIABAD vs ITO NFAC, DELHI
ITA 7726/DEL/2025[2013-14]Status: Disposed20/4/2026AY 2013-14
SANJAY TANDON,DELHI vs ITO , WARD 28(1), NEW DELHI
ITA 7724/DEL/2025[2022-23]Status: Disposed20/4/2026AY 2022-23
MAHAMUD,UTTAR PRADESH vs ITO, WARD3(2)(3), MUZAFFARNAGAR
ITA 7722/DEL/2025[2018-19]Status: Disposed20/4/2026AY 2018-19
AJAY DEV,DELHI vs ITO, WARD-1,, SONIPAT
ITA 7717/DEL/2025[2022-23]Status: Disposed20/4/2026AY 2022-23
SANJAY RAGHUVANSHI,NOIDA vs INCOME TAX OFFICER, WARD 5(3)(3), NOIDA
ITA 7683/DEL/2025[2017-18]Status: Disposed20/4/2026AY 2017-18
ABHYUDAYA HOUSING & CONSTRUCTIONS (P) LTD.,NEW DELHI vs ACIT CIRCLE 1(1), NEW DELHI
ITA 7677/DEL/2025[2009-10]Status: Disposed20/4/2026AY 2009-10
NCR WAREHOUSING PRIVATE LIMITED,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 7345/DEL/2025[2022-2023]Status: Disposed20/4/2026AY 2022-2023
ABHISAR ESTATES PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE
ITA 7033/DEL/2025[2017-18]Status: Disposed20/4/2026AY 2017-18
PISTA DEVI EDUCATION SOCIETY,GURGOAN vs CIT EXEMPTIONS, CHANDIGARH
ITA 6250/DEL/2025[2025-26]Status: Disposed20/4/2026AY 2025-26
ARNON BUILDERS AND DEVELOPERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 73 (1), DELHI, DELHI
ITA 5263/DEL/2025[2016-17]Status: Disposed20/4/2026AY 2016-17
MAJOR SURESH YADAV,NEW DELHI vs ITO WARD 29(1), NEW DELHI
ITA 4945/DEL/2025[2001-02]Status: Disposed20/4/2026AY 2001-02
DCIT CIRCLE-1(1) (EXEMPTIONS), DELHI vs DEVKI DEVI FOUNDATION, DELHI
ITA 4789/DEL/2025[2017-18]Status: Disposed20/4/2026AY 2017-18
JBM INDUSTRIES LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 486/DEL/2024[2018-19]Status: Disposed20/4/2026AY 2018-19
UNISON HOTELS PVT LTD.,DELHI vs ACIT, RANGE-27, NEW DELHI
ITA 4129/DEL/2024[2014-15]Status: Disposed20/4/2026AY 2014-15
DCIT, CENTRAL CIRCLE-25, NEW DELHI vs JBM AUTO LTD (AMALGAMATED COMPANY M/S JBM AUTO SYSTEMS PVT LTD AND JBM MA AUTO MOTIVE PVT LTD), DELHI
ITA 2649/DEL/2022[2008-09]Status: Heard20/4/2026AY 2008-09
