← All Benches
ITAT Delhi Bench
78,224 judgments
INCOME TAX OFFICER, BULANDSHAHAR vs RAHUL SINGHAL, BULANDSHAHAHR
ITA 5943/DEL/2025[2019-20]Status: Disposed24/4/2026AY 2019-20
NEW KALKA NATIONAL JEWELLERS,DELHI vs INCOME TAX OFFICER, WARD-30(5), DELHI, DELHI
ITA 5934/DEL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
SAKSHI LINGERIE PRIVATE LIMITED,DELHI vs THE INCOME TAX OFFICER, NFAC, NEW DELHI
ITA 5694/DEL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
FRIENDS INFRASTRUCTURE PRIVATE LIMITED,GHAZIABAD vs WARD 9(1), DELHI, DELHI
ITA 5673/DEL/2025[2009-10]Status: Disposed24/4/2026AY 2009-10
HARJINDER SINGH,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 5212/DEL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
RAGHUBIR SINGH, SIRSA,SIRSA vs DEPUTY COMMISSIONER OF INCOME TAX, GURGAON-2, GURGAON
ITA 4973/DEL/2025[2022-23]Status: Disposed24/4/2026AY 2022-23
SHASHI BALA,DELHI vs ITO WARD 69(1), DELHI
ITA 4932/DEL/2025[2019-20]Status: Disposed24/4/2026AY 2019-20
BASANT RAI HUKAM CHAND JAIN PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 4(2), DELHI
ITA 4915/DEL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
ACIT, CIRCLE 4(2), NEW DELHI vs CINESTAAN ENTERTAINMENT PVT LTD, NEW DELHI
ITA 4557/DEL/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
ASSAM LOGISTICS,DELHI vs WARD 45(1), CIVIC CENTRE
ITA 4549/DEL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
INTEGRATED PROMOTERS PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-19, DELHI
ITA 2977/DEL/2025[2022-23]Status: Disposed24/4/2026AY 2022-23
JCIT(OSD), CIRCLE - 10(1), NEW DELHI vs INDUS TOWERS LIMITED, GURGAON
ITA 2888/DEL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
INDUS TOWERS LIMITED,GURUGRAM vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 2707/DEL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
MYNTRA INC,UNITED STATES vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT. TAX. 2(2)(1), DELHI
ITA 2040/DEL/2025[2022-23]Status: Disposed24/4/2026AY 2022-23
VAIBHAV MISHRA,LUCKNOW vs INCOME TAX OFFICER, WARD 5(2)(5), NOIDA, NOIDA
ITA 5950/DEL/2024[2013-14]Status: Disposed24/4/2026AY 2013-14
MICROSOFT CORPORATION INDIA PRIVATE LIMITED,GURUGRAM vs DCIT, CIRCLE 16(1), NEW DELHI , ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
ITA 4655/DEL/2024[2020-21]Status: Disposed24/4/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, VIKAS BHAWAN, NEW DELHI vs KAMALJEET SINGH DHILLON, DELHI
ITA 4626/DEL/2024[2011-12]Status: Disposed24/4/2026AY 2011-12
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE-58(1), NEW DELHI, DELHI vs KAMALJEET SINGH DHILLON, DELHI
ITA 4596/DEL/2024[2011-12]Status: Disposed24/4/2026AY 2011-12
ACIT, CENTRAL CIRCLE-29, NEW DELHI vs SHIV SHAKTI TRADERS, NEW DELHI
ITA 2685/DEL/2022[2018-19]Status: Disposed24/4/2026AY 2018-19
SUNSTONE LEARNING PVT LTD,NEW DELHI vs DCIT CIRCLE-24(2), NEW DELHI
ITA 1648/DEL/2019[2014-15]Status: Disposed24/4/2026AY 2014-15
