← All Benches
ITAT Delhi Bench
78,224 judgments
CHANDER PAL ,HARYANA vs ITO WARD 1(3), GURGAON
ITA 1006/DEL/2026[2017-18]Status: Disposed24/4/2026AY 2017-18
RAM GUPTA,MORADABAD vs CIT(A), DELHI
ITA 8995/DEL/2025[2017-28]Status: Disposed24/4/2026AY 2017-28
VEER PROJECTS INDIA PRIVATE LIMITED,GHAZIABAD vs DCIT, CIRCLE - 2(1)(1), GHAZIABAD
ITA 8980/DEL/2025[2015-2016]Status: Disposed24/4/2026AY 2015-2016
MOHANLAL GUPTA,BHOPAL vs COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 8910/DEL/2025[2009-2010]Status: Disposed24/4/2026AY 2009-2010
DCIT, DELHI vs ARCHANA SALUJA, DELHI
ITA 8745/DEL/2025[2015-16]Status: Disposed24/4/2026AY 2015-16
RAYBAN FOODS PRIVATE LIMITED,DELHI vs ACIT, SPL. RANGE 2(4), GHAZIABAD
ITA 8026/DEL/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT vs METAL MART IMPEX, DELHI
ITA 7761/DEL/2025[2018-19]Status: Disposed24/4/2026AY 2018-19
LATE VIJAY KUMAR,GHAZIABAD vs DCIT, CIRCLE 2(1)(1), GHAZIABAD
ITA 7753/DEL/2025[2013-14]Status: Disposed24/4/2026AY 2013-14
ABHYUDAYA HOUSING & CONSTRUCTIONS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 1(1), DELHI
ITA 7344/DEL/2025[2009-10]Status: Disposed24/4/2026AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-70(1), NEW DELHI vs SACHIN GAUR, DELHI
ITA 7244/DEL/2025[2022-23]Status: Disposed24/4/2026AY 2022-23
MALVIYA NAGAR WATER SERVICES PRIVATE LIMITED,DELHI vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURGAON, HARYANA, HARYANA
ITA 6396/DEL/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
ANAND AGARWAL,SOUTH DELHI vs DCIT, CIRCLE 10(1), DELHI
ITA 6395/DEL/2025[2018-19]Status: Disposed24/4/2026AY 2018-19
INCOME TAX OFFICER, NEW DELHI vs BIJWASAN REALITY TWO PRIVATE LIMITED, NEW DELHI
ITA 6185/DEL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
RAHUL SINGHAL,BULANDSHAHR vs ITO WARD 2(3)(2) , BULANDSHAHR
ITA 6081/DEL/2025[2020-21]Status: Disposed24/4/2026AY 2020-21
SHARPI AGARWAL,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-27, JHANDEWALAN EXTN.
ITA 5977/DEL/2025[2019-2020]Status: Disposed24/4/2026AY 2019-2020
SHARPI AGARWAL,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-27, JHANDEWALAN EXTN., NEW DELHI
ITA 5976/DEL/2025[2018-2019]Status: Disposed24/4/2026AY 2018-2019
SHARPI AGARWAL,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-27, JHANDEWALAN EXTN., NEW DELHI
ITA 5975/DEL/2025[2017-2018]Status: Disposed24/4/2026AY 2017-2018
SHIVLI AGARWAL,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-27, JHANDEWALAN EXTN.,
ITA 5974/DEL/2025[2019-2020]Status: Disposed24/4/2026AY 2019-2020
SHIVLI AGARWAL,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-27, JHANDEWALAN EXTN.
ITA 5973/DEL/2025[2018-2019]Status: Disposed24/4/2026AY 2018-2019
SHIVLI AGARWAL,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-27, JHANDEWALAN EXTN.,
ITA 5972/DEL/2025[2017-2018]Status: Disposed24/4/2026AY 2017-2018