← All Benches
ITAT Delhi Bench
78,224 judgments
BHARAT SANCHAR NIGAM LTD.,,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 962/DEL/2016[2011-12]Status: Disposed27/4/2026AY 2011-12
ACIT, NEW DELHI vs M/S. BHARAT SANCHAR NIGAM LTD., NEW DELHI
ITA 961/DEL/2016[2011-12]Status: Disposed27/4/2026AY 2011-12
FEDERAL MOGUL GOETZE (INDIA) LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1909/DEL/2016[2011-12]Status: Disposed27/4/2026AY 2011-12
BKTS REALTECH PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4 (2) DELHI AND ORS & ORS.
W.P.(C)/14956/202525/4/2026
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PRADEEP WIG
ITA/703/202524/4/2026
CAMBRIDGE UNIVERSITY PRESS AND ASESSMENT INDIA PRIVATE LIMITED,INDIA vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/ INCOME TAX OFFICER, DELHI
ITTPA 5/DEL/2026[2022-23]Status: Disposed24/4/2026AY 2022-23
CANON INDIA PRIVATE LIMITED,GURUGRAM, HARYANA vs ASSESSMENT UNIT, VERIFICATION UNIT, TECHNICAL UNIT, REVIEW UNIT, INCOME TAX DEPARTMENT, NFAC
ITTPA 31/DEL/2025[2022-23]Status: Disposed24/4/2026AY 2022-23
PRATT & WHITNEY CANADA (SEA) PTE. LTD.,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(2)(2), NEW DELHI, NEW DELHI
ITITA 57/DEL/2026[2019-20]Status: Disposed24/4/2026AY 2019-20
PRATT & WHITNEY CANADA CORP.,QUEBEC, CANADA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(2)(2), NEW DELHI, DELHI
ITITA 48/DEL/2026[2023-24]Status: Disposed24/4/2026AY 2023-24
SURAJ PAL,DELHI vs ITO WARD 2(2)(4), GHAZIABAD
ITA 927/DEL/2026[2012-13]Status: Disposed24/4/2026AY 2012-13
SUNITA GUPTA,DELHI vs ITO, NEW DELHI
ITA 841/DEL/2026[2017-18]Status: Disposed24/4/2026AY 2017-18
SUMAN,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 59/DEL/2026[2022-23]Status: Disposed24/4/2026AY 2022-23
SHRI CHANDI RAM EDUCATIONAL SOCIETY,GURUGRAM vs CIT(EXEMPTIONS), CHANDIGARH
ITA 2795/DEL/2026[2026-27]Status: Disposed24/4/2026AY 2026-27
MUKUL JAIN,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 227/DEL/2026[2018-19]Status: Disposed24/4/2026AY 2018-19
SUKHBIR SINGH,SONIPAT HARYANA vs INCOME TAX OFFICER, WARD -4, SONEPAT, SONIPAT, HARYANA
ITA 2224/DEL/2026[2017-18]Status: Disposed24/4/2026AY 2017-18
HOTEL RELAXINN,DELHI vs INCOME TAX OFFICER, WARD 51(1), DELHI, DELHI
ITA 2150/DEL/2026[2018-19]Status: Disposed24/4/2026AY 2018-19
AJAY KUMAR,GHAZIABAD vs AO WARD 2(1)(1), GHAZAIABAD
ITA 2131/DEL/2026[2018-19]Status: Disposed24/4/2026AY 2018-19
SHRIPRIYA AGARWAL,DELHI vs ITO WARD 52(1), DELHI
ITA 2014/DEL/2026[2017-18]Status: Disposed24/4/2026AY 2017-18
SANJAY CHALIA,DELHI vs ITO NFAC, DELHI
ITA 2013/DEL/2026[2020-21]Status: Disposed24/4/2026AY 2020-21
RAJENDER PRASAD,NEW DELHI vs ASSISSTANT COMMISSIONER OF INCOME, NEW DELHI
ITA 122/DEL/2026[2022-23]Status: Disposed24/4/2026AY 2022-23
