← All Benches
ITAT Delhi Bench
81,626 judgments
RANJI DHAWAN,NEW DELHI vs ACIT, NEW DELHI
ITA 1788/DEL/2015[2010-11]Status: Disposed17/8/2018AY 2010-11
DCIT, NEW DELHI vs M/S. JAGSON INTERNATIONAL LTD., NEW DELHI
ITA 4769/DEL/2014[2011-12]Status: Disposed17/8/2018AY 2011-12
ACIT, NEW DELHI vs M/S. VISHVA SHANTI BUILDERS INDIA PVT. LTD., NEW DELHI
ITA 2255/DEL/2012[2008-09]Status: Disposed17/8/2018AY 2008-09
DCIT, NEW DELHI vs M/S ULTRA MOTOR INDIA PVT. LTD., NEW DELHI
ITA 2556/DEL/2011[2007-08]Status: Disposed17/8/2018AY 2007-08
ACIT, CIRCLE-1 vs OIL & NATURAL GAS CORPORATION LTD.,
ITA 374/DEL/2005[2000-2001]Status: Disposed17/8/2018AY 2000-2001
OIL & NATURAL GAS CORPORATION LTD. vs ADDL. CIT, RANGE-I,
ITA 357/DEL/2005[2000-2001]Status: Disposed17/8/2018AY 2000-2001
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs OCL INDIA LTD.
ITA/177/201816/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
IILM FOUNDATION vs ADIT (E)
ITA/852/201816/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
IILM FOUNDATION vs ADIT (E)
ITA/843/201816/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
IILM FOUNDATION vs ADIT (E)
ITA/842/201816/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
IILM FOUNDATION vs ADIT (EXEMPTION)
ITA/860/201816/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ACIT, CIRCLE- 6(1), NEW DELHI vs CHL SOUTH HOTELS LTD., NEW DELHI
ITA 841/DEL/2018[2007-08]Status: Disposed16/8/2018AY 2007-08
ITO, WARD- 4(1), GURGAON vs SANJANA RAM, GURGAON
ITA 710/DEL/2018[2011-12]Status: Disposed16/8/2018AY 2011-12
ACIT, CENTRAL CIRCLE-3, NEW DELHI vs HIMANSHU SINGHAL, NEW DELHI
ITA 7363/DEL/2017[2015-16]Status: Disposed16/8/2018AY 2015-16
ACIT, CENTRAL CIRCLE-3, NEWDELHI vs ANITA SINGHAL, NEW DELHI
ITA 7356/DEL/2017[2014-15]Status: Disposed16/8/2018AY 2014-15
ITO, WARD-3, ROHTAK vs OM INVESTMENT, ROHTAK
ITA 5735/DEL/2017[2010-11]Status: Disposed16/8/2018AY 2010-11
ACIT, CIRCLE- 27(2), NEW DELHI vs XAVIENT INFORMATION SYSTEMS (INDIA) PVT. LTD., NOIDA
ITA 5723/DEL/2017[2012-13]Status: Disposed16/8/2018AY 2012-13
ACIT, NEW DELHI vs SH. PURNANAND, NEW DELHI
ITA 2218/DEL/2016[2011-12]Status: Disposed16/8/2018AY 2011-12
ITO, NEW DELHI vs SH. ANAND KUMAR, NEW DELHI
ITA 2183/DEL/2016[2011-12]Status: Disposed16/8/2018AY 2011-12
ITO, NEW DELHI vs SHRI MEGH RAJ VERMA, NEW DELHI
ITA 2177/DEL/2016[2011-12]Status: Disposed16/8/2018AY 2011-12
