← All Benches
ITAT Delhi Bench
81,626 judgments
DANONE (INDIA) PRIVATE LTD.,GURGAON vs ACIT, GURGAON
ITA 343/DEL/2014[2007-08]Status: Disposed20/8/2018AY 2007-08
DCIT, NEW DELHI vs M/S. PURAN ASSOCIATES PVT. LTD., NEW DELHI
ITA 820/DEL/2013[2009-10]Status: Disposed20/8/2018AY 2009-10
ESPN STAR SPORTS MAURITIUS S.N.C. ET COMPAGNIE,MAURITIUS vs ADDL. DIT, NEW DELHI
ITA 5703/DEL/2011[2007-08]Status: Disposed20/8/2018AY 2007-08
ACIT, NEW DELHI vs M/S PURAN ASSOCIATES PVT. LTD., NEW DELHI
ITA 3078/DEL/2011[2008-09]Status: Disposed20/8/2018AY 2008-09
ESPN STAR SPORTS MAURITIUS S.N.C. ET COMPAGNIE,MAURITIUS vs ADIT, NEW DELHI
ITA 5132/DEL/2010[2006-07]Status: Disposed20/8/2018AY 2006-07
ESPN STAR SPORTS MAURITIUS S.N.C. ET COMPAGNIE,MAURITIUS vs ADIT, NEW DELHI
ITA 5131/DEL/2010[2005-06]Status: Disposed20/8/2018AY 2005-06
DCIT, NEW DELHI vs SH. ABHISHEK VERMA, NEW DELHI
ITA 4457/DEL/2010[1991-92]Status: Disposed20/8/2018AY 1991-92
ESPN STAR SPORTS MAURITIUS S.N.C. ET COMPAGNIE,MAURITIUS vs DDIT, NEW DELHI
ITA 3411/DEL/2010[2004-05]Status: Disposed20/8/2018AY 2004-05
ESPN STAR SPORTS MAURITIUS S.N.C. ET COMPAGNIE,MAURITIUS vs DDIT, NEW DELHI
ITA 3410/DEL/2010[2003-04]Status: Disposed20/8/2018AY 2003-04
THE PR. COMMISSIONER OF INCOME TAX -6 vs NEC TECHNOLOGIES INDIA PVT. LTD.
ITA/881/201817/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX DELHI-12 vs M/S AVISHKAR ENGINEERS
ITA/759/201817/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX - 1 vs M/S ANSAL LANDMARK TOWNSHIP LTD.
ITA/758/201817/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX CENTRAL - 2 vs ADARSH KUMAR
ITA/757/201817/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX CENTRAL - 2 vs ADARSH KUMAR
ITA/756/201817/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs AIRCOM INTERNATIONAL (INDIA) PVT. LTD.
ITA/360/201817/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX CENTRAL - 2 vs ADARSH KUMAR
ITA/755/201817/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
MR. SUBHASH BHAYANA,NEW DELHI vs ACIT, NEW DELHI
ITA 562/DEL/2016[2011-12]Status: Disposed17/8/2018AY 2011-12
POONAM VERMA,NEW DELHI vs DCIT, DEHRADUN
ITA 4748/DEL/2016[2007-08]Status: Disposed17/8/2018AY 2007-08
M/S. SOCIETY FOR EDUCATION & EXCELLENCE,NEW DELHI vs CIT(E), CHANDIGARH
ITA 2246/DEL/2016[]Status: Disposed17/8/2018
ITO (TDS), NEW DELHI vs M/S. NICOTRA INDIA PVT. LTD., NEW DELHI
ITA 5110/DEL/2015[2014-15]Status: Disposed17/8/2018AY 2014-15