← All Benches
ITAT Delhi Bench
81,626 judgments
ACIT, NEW DELHI vs M/S KAIRAV NON-WOVEN P. LTD., DELHI
ITA 1191/DEL/2016[2007-08]Status: Disposed16/8/2018AY 2007-08
ACIT, NEW DELHI vs M/S KAIRAV NON-WOVEN P. LTD., DELHI
ITA 1190/DEL/2016[2006-07]Status: Disposed16/8/2018AY 2006-07
M/S. GUJARAT GUARDIAN LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 973/DEL/2015[2010-11]Status: Disposed16/8/2018AY 2010-11
M/S FUTURES FIRST INFO SERVICES PRIVATE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6803/DEL/2015[2011-12]Status: Disposed16/8/2018AY 2011-12
CHARMAINE KAULA,GURGAON vs DCIT, GURGAON
ITA 5137/DEL/2015[2011-12]Status: Disposed16/8/2018AY 2011-12
INDO HOLLAND GREEN HOUSES LTD.,DELHI vs ITO, NEW DELHI
ITA 5120/DEL/2015[2007-08]Status: Disposed16/8/2018AY 2007-08
CLARIDGES HOTELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4769/DEL/2015[2008-09]Status: Disposed16/8/2018AY 2008-09
DCIT, NOIDA vs M/S. PRATEEK RESORTS AND BUILDERS PVT. LTD., DEHRADUN
ITA 2929/DEL/2015[2008-09]Status: Disposed16/8/2018AY 2008-09
M/S. INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2361/DEL/2015[2006-07]Status: Disposed16/8/2018AY 2006-07
DCIT, NEW DELHI vs M/S. GUJARAT GUARDIAN LTD., NEW DELHI
ITA 1106/DEL/2015[2010-11]Status: Disposed16/8/2018AY 2010-11
ACIT, NOIDA vs M/S. JUBILANT ENPRO P. LTD., NOIDA
ITA 3485/DEL/2014[2010-11]Status: Disposed16/8/2018AY 2010-11
DCIT, NEW DELHI vs M/S. VEETEE FINE FOODS LTD., SONEPAT
ITA 4066/DEL/2013[2003-04]Status: Disposed16/8/2018AY 2003-04
DCIT, NEW DELHI vs M/S. VENTEE FINE FOODS LT D, NEW DELHI
ITA 4080/DEL/2009[2002-03]Status: Disposed16/8/2018AY 2002-03
RAGHUPATI AGRO INDUSTRIES PVT. LTD.,NEW DELHI vs ITO, WARD- 20(4), NEW DELHI
ITA 587/DEL/2018[2004-05]Status: Disposed14/8/2018AY 2004-05
MARUTI NANDAN SAH,NAINITAL vs ACIT, CIRCLE- 3, NAINITAL
ITA 3046/DEL/2018[2014-15]Status: Disposed14/8/2018AY 2014-15
ORBIS FOUNDATION,GURGAON vs ITO, WARD- 3(1), GURGAON
ITA 2637/DEL/2018[2013-14]Status: Disposed14/8/2018AY 2013-14
SUDHA GARG,GHAZIABAD vs ITO, WARD- 2(3), GHAZIABAD
ITA 141/DEL/2018[2009-10]Status: Disposed14/8/2018AY 2009-10
MEENA JAIN,BAGHPAT vs PR. CIT, MEERUT
ITA 6921/DEL/2017[2013-14]Status: Disposed14/8/2018AY 2013-14
SH. RAM NIWAS,GURGAON vs ITO, GURGAON
ITA 6696/DEL/2016[2009-10]Status: Disposed14/8/2018AY 2009-10
DCIT (INTERNATIONAL TAXATION), DEHRADUN vs M/S. EXPRESS DRILLING SYSTEM LLC, DEHRADUN
ITA 6673/DEL/2016[2008-09]Status: Disposed14/8/2018AY 2008-09
