← All Benches
ITAT Delhi Bench
81,630 judgments
ARUN KUMAR BHAIYA,NEW DELHI vs ITO, WARD- 23(4), NEW DELHI
ITA 2701/DEL/2018[2014-15]Status: Disposed30/8/2018AY 2014-15
MDC SALES PVT. LTD.,NEW DELHI vs ITO, WARD- 16(3), NEW DELHI
ITA 6995/DEL/2017[2007-08]Status: Disposed30/8/2018AY 2007-08
KAMLESH GOEL,DELHI vs ITO, WARD-59(3), NEW DELHI
ITA 5730/DEL/2017[2009-10]Status: Disposed30/8/2018AY 2009-10
SH. SAT PRAKASH RANA,NEW DELHI vs ACIT, NEW DELHI
ITA 274/DEL/2017[2013-14]Status: Disposed30/8/2018AY 2013-14
ACIT, NEW DELHI vs M/S. MASTER INFRASTRUCTURE PVT. LTD., NEW DELHI
ITA 6667/DEL/2016[2013-14]Status: Disposed30/8/2018AY 2013-14
DCIT, NEW DELHI vs M/S. M3 MEDIA PVT. LTD., NEW DELHI
ITA 6276/DEL/2016[2012-13]Status: Disposed30/8/2018AY 2012-13
YOUNG INDIAN,NEW DELHI vs ADDL. CIT (INV.), NEW DELHI
ITA 5303/DEL/2016[2011-12]Status: Disposed30/8/2018AY 2011-12
MARC INDIA LTD.,NEW DELHI vs PCIT- 06, NEW DELHI
ITA 5021/DEL/2016[2012-13]Status: Disposed30/8/2018AY 2012-13
DCIT, NEW DELHI vs M/S OCHOA LABORATORIES LTD., NEW DELHI
ITA 4826/DEL/2016[2007-08]Status: Disposed30/8/2018AY 2007-08
ITO, NEW DELHI vs M/S. GECAS SERVICES (INDIA PVT. LTD.), NEW DELHI
ITA 1113/DEL/2015[2010-11]Status: Disposed30/8/2018AY 2010-11
ACIT, NEW DELHI vs PADMARANI KAPALA, NEW DELHI
ITA 7085/DEL/2014[2012-13]Status: Disposed30/8/2018AY 2012-13
ACIT, NEW DELHI vs PADMARANI KAPALA, NEW DELHI
ITA 7084/DEL/2014[2007-08]Status: Disposed30/8/2018AY 2007-08
ACIT, NEW DELHI vs LATE DR. M.V. RAO THROUGH L/H & WIFE SMT. M. SWARNLATA, NEW DELHI
ITA 4207/DEL/2014[2010-11]Status: Disposed30/8/2018AY 2010-11
ACIT, NEW DELHI vs SMT. PADMARANI KAPALA, NEW DELHI
ITA 3612/DEL/2014[2007-08]Status: Disposed30/8/2018AY 2007-08
M/S. SAHARA GLOBAL VISION PVT. LTD.,MUMBAI vs ACIT, NEW DELHI
ITA 2514/DEL/2014[2006-07]Status: Disposed30/8/2018AY 2006-07
DCIT, NEW DELHI vs M/S. DEWAN SUGAR LTD., NEW DELHI
ITA 5785/DEL/2013[2010-11]Status: Disposed30/8/2018AY 2010-11
SARASWATI FINCAP (P) LTD,NEW DELHI vs ITO, NEW DELHI
ITA 3638/DEL/2009[2000-01]Status: Disposed30/8/2018AY 2000-01
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs SANJEEV DHINGRA
ITA/947/201829/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs SANJEEV DHINGRA
ITA/944/201829/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs BOSE CORPORATION INDIA PVT. LTD.
ITA/804/201729/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR