← All Benches
ITAT Delhi Bench
81,630 judgments
PR. COMMISSIONER OF INCOME TAX-12 vs LALIT MOHAN GUPTA.
ITA/325/201729/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX vs SUNEETA SETH
ITA/136/200629/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX - 3 vs E-VALUESERVE SEZ(GURGAON) P. LTD.
ITA/948/201829/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
JYOTI ENTERPRISES,FARIDABAD vs ITO, WARD - 1(3), FARIDABAD
ITA 895/DEL/2018[2010-11]Status: Disposed29/8/2018AY 2010-11
NEELKANTH ASSOCIATES,MEERUT vs ITO, WARD- 2(1), MEERUT
ITA 860/DEL/2018[2009-10]Status: Disposed29/8/2018AY 2009-10
BAJAJ RESOURCE LTD.,JAIPUR vs PR.CIT- 2, NEW DELHI
ITA 2838/DEL/2018[2013-14]Status: Disposed29/8/2018AY 2013-14
VIJAY KUMAR,GURGAON vs ITO, WARD- 4(5), GURGAON
ITA 2650/DEL/2018[2014-15]Status: Disposed29/8/2018AY 2014-15
ITO (E), WARD- 1(3), NEW DELHI vs DELHI CHAMBER OF COMMERCE, NEW DELHI
ITA 1697/DEL/2018[2014-15]Status: Disposed29/8/2018AY 2014-15
OPTIMED P.LTD,NEW DELHI vs ITO, WARD-19(2), NEW DELHI
ITA 1586/DEL/2018[2009-10]Status: Disposed29/8/2018AY 2009-10
OLYMPUS INFRASTRUCTURE P.LTD,NEW DELHI vs ITO, WARD-19(1), NEW DELHI
ITA 1584/DEL/2018[2009-10]Status: Disposed29/8/2018AY 2009-10
MONICA RANA,NEW DELHI vs ITO, WARD-2(2), NEW DELHI
ITA 1582/DEL/2018[2009-10]Status: Disposed29/8/2018AY 2009-10
BRAHMAPUTRA FINLEASE PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE- 15, NEW DELHI
ITA 1207/DEL/2018[2014-15]Status: Disposed29/8/2018AY 2014-15
ACIT, CIRCLE- 9(1), NEW DELHI vs FIBCOM INDIA LTD., NEW DELHI
ITA 6662/DEL/2017[2013-14]Status: Disposed29/8/2018AY 2013-14
ACIT, CIRCLE- 74(1), NEW DELHI vs DEPARTMENT OF SCHOOL EDUCATION & LITERARCY, NEW DELHI
ITA 6135/DEL/2017[2009-10]Status: Disposed29/8/2018AY 2009-10
NEW VISION IT SYSTEM P.LTD,NEW DELHI vs ITO, WARD-18(2), NEW DELHI
ITA 6073/DEL/2017[2013-14]Status: Disposed29/8/2018AY 2013-14
DCIT, CIRCLE-1, DEHRADUN vs ABL PROJECTS, DEHRADUN
ITA 6046/DEL/2017[2014-15]Status: Disposed29/8/2018AY 2014-15
DCIT, EXEMPTION CIRCLE, GHAZIABAD vs DOON EDUCATION & ASSOCIATED SERVICE SOCIETY, DEHRADUN
ITA 5848/DEL/2017[2014-15]Status: Disposed29/8/2018AY 2014-15
ITO,WARD-2(2), NEW DELHI vs ALM INFOTECH CITY PVT. LTD., NEW DELHI
ITA 5635/DEL/2017[2014-15]Status: Disposed29/8/2018AY 2014-15
ACIT, CENTRAL CIRCLE-32, NEW DELHI vs COUNTRYWIDE PROMOTORS P.LTD, NEW DELHI
ITA 5171/DEL/2017[2013-14]Status: Disposed29/8/2018AY 2013-14
DCIT, CIRCLE- 6(2), NEW DELHI vs CONTINENTAL EQUIPMENT INDIA PVT. LTD., NEW DELHI
ITA 5057/DEL/2017[2012-13]Status: Disposed29/8/2018AY 2012-13