← All Benches
ITAT Delhi Bench
81,630 judgments
M/S. UNISON HOTELS LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3420/DEL/2015[2010-11]Status: Disposed31/8/2018AY 2010-11
DCIT, NEW DELHI vs M/S. ALCATEL LUCENT PORTUGAL SA, NEW DELHI
ITA 3410/DEL/2015[2003-04]Status: Disposed31/8/2018AY 2003-04
DCIT, NEW DELHI vs M/S. MMTC LTD., NEW DELHI
ITA 244/DEL/2015[2007-08]Status: Disposed31/8/2018AY 2007-08
MOHAN EXPORTS (INDIA) PVT. LTD,NEW DELHI vs ACIT, NEW DELHI
ITA 2018/DEL/2015[2002-03]Status: Disposed31/8/2018AY 2002-03
KAMINI BABBAR,GHAZIABAD vs ITO, GHAZIABAD
ITA 1304/DEL/2015[2009-10]Status: Disposed31/8/2018AY 2009-10
M/S. ATS INFRASTRUCTURE LIMITED,NEW DELHI vs ACIT, MEERUT
ITA 5813/DEL/2014[2004-05]Status: Disposed31/8/2018AY 2004-05
M/S. ATS INFRASTRUCTURE LIMITED,NEW DELHI vs ACIT, MEERUT
ITA 5812/DEL/2014[2003-04]Status: Disposed31/8/2018AY 2003-04
M/S. ATS INFRASTRUCTURE LIMITED,NEW DELHI vs ACIT, MEERUT
ITA 5811/DEL/2014[2002-03]Status: Disposed31/8/2018AY 2002-03
SH. OM PARKASH SANGWAN,NEW DELHI vs ITO, NEW DELHI
ITA 2928/DEL/2014[2009-10]Status: Disposed31/8/2018AY 2009-10
SH. OM PARKASH SANGWAN,NEW DELHI vs ITO, NEW DELHI
ITA 2926/DEL/2014[2006-07]Status: Disposed31/8/2018AY 2006-07
DCIT, NEW DELHI vs M/S. MAD ENTERTAINMENT NETWORK LTD., NEW DELHI
ITA 1601/DEL/2014[2008-09]Status: Disposed31/8/2018AY 2008-09
ACIT, NEW DELHI vs SH MAHAGUN INDIA PVT. LTD., DELHI
ITA 3660/DEL/2012[2004-05]Status: Disposed31/8/2018AY 2004-05
DCIT, NEW DELHI vs M/S. ALFA BHOJ LTD, NEW DELHI
ITA 1384/DEL/2009[2002-03]Status: Disposed31/8/2018AY 2002-03
ALFA BHOJ LTD,NEW DELHI vs DCIT, NEW DELHI
ITA 1057/DEL/2009[2002-03]Status: Disposed31/8/2018AY 2002-03
THE PRINCIPAL COMMISSIONER OF INCOME TAX -6 vs M/S NOKIA INDIA PVT. LTD.
ITA-955/201831/8/2018
PR. COMISSIONER OF INCOME TAX, DELHI-11 vs SURREN CHANANA
ITA/694/201730/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
N.K. PARWANDA vs COMMISSIONER OF INCOME TAX
ITA/796/200930/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ANISH TANDON vs C.I.T. IX
ITA/592/200530/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
N.K.PARWANDA vs COMMISSIONER OF INCOME TAX
ITA/560/200830/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX DEL vs KULBHUSHAN AHUJA
ITA/573/200530/8/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
