← All Benches
ITAT Delhi Bench
78,224 judgments
SHALOO BHATIA,DELHI vs INCOME TAX OFFICER, WARD 63(1), DELHI, NEW DELHI
ITA 8123/DEL/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
HARI OM PRAKASH GUPTA HUF,NEW DELHI vs DCIT, CENTRAL CIRCLE, 28, NEW DELHI, NEW DELHI
ITA 7786/DEL/2025[2019-20]Status: Disposed28/4/2026AY 2019-20
AVINASH SINGH GREWAL,DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 7783/DEL/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
INCOME TAX OFFICER-1(3), RAMPUR, RAMPUR vs SHAFEEK AHMAD, H NO KASHIPUR , TEHSIL SWAR, RAMPUR
ITA 7709/DEL/2025[2019-20]Status: Disposed28/4/2026AY 2019-20
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE EXEMPT 1(1), DELHI, DELHI
ITA 7703/DEL/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
RISHI GROWTH FUND PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 29, DELHI , DELHI
ITA 7631/DEL/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
DIYA FOUNDATION,DELHI vs CIT EXEMPTION, DELHI
ITA 7470/DEL/2025[-]Status: Disposed28/4/2026
SANJAY GUPTA,GURGAON HARYANA vs DEL-C-(52)-1, DELHI
ITA 7448/DEL/2025[2022-23]Status: Disposed28/4/2026AY 2022-23
ASHU AGGARWAL,MODINAGAR vs INCOME TAX OFFICER, GHAZIABAD
ITA 7422/DEL/2025[2019-20]Status: Disposed28/4/2026AY 2019-20
DEPUTY GOTHWAL CONSTRUCTIONS PRIVATE LIMITED,DELHI vs DCIT CIRCLE 74 (1), NEW DELHI
ITA 7328/DEL/2025[2016-17]Status: Disposed28/4/2026AY 2016-17
DCIT CIRCLE 16 1, NEW DELHI vs NTPC VIDYUT VYAPAR NIGAM LIMITED, NEW DELHI
ITA 7288/DEL/2025[2016-17]Status: Disposed28/4/2026AY 2016-17
M/S DEPENDABLE TRANSPORT PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 7(1), DELHI
ITA 7257/DEL/2025[2011-12]Status: Disposed28/4/2026AY 2011-12
DHARAMPAL PREMCHAND LTD,CHANDNI CHOWK vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-29, NEW DELHI, JHANDEWALAN
ITA 7215/DEL/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
M/S CLASSIC TRANSPORTATION PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 25, DELHI
ITA 7128/DEL/2025[2012-13]Status: Disposed28/4/2026AY 2012-13
M/S IRCON INTERNATIONAL LTD.,DELHI vs JOINT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 7126/DEL/2025[2005-06]Status: Disposed28/4/2026AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs PRADEEP KUMAR AGRAWALLA, DELHI
ITA 6959/DEL/2025[2021-22]Status: Disposed28/4/2026AY 2021-22
MERAJ LEISURE WORLD LLP,NEW DELHI vs ITO WARD 44(7), DELHI
ITA 6466/DEL/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
PRADEEP KUMAR AGARWALLA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 25, NEW DELHI
ITA 6158/DEL/2025[2021-22]Status: Disposed28/4/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MRIDU HARI DALMIA, DELHI
ITA 4161/DEL/2025[2021-22]Status: Disposed28/4/2026AY 2021-22
MRIDU HARI DALMIA,NEW DELHI vs DCIT,CENTRAL CIRCLE-01, DELHI
ITA 3498/DEL/2025[2021-22]Status: Disposed28/4/2026AY 2021-22