← All Benches
ITAT Delhi Bench
78,224 judgments
AMAN BIRADARI TRUST vs PRINCIPAL COMMISIONER OF INCOME TAX
W.P.(C)/4558/202528/4/2026
PR. COMMISSIONER OF INCOME TAX -10 vs DABUR INVEST CORP.
ITA/344/202628/4/2026
JAN KALYAN TRUST KHERA,SIWANI vs ITO EXEMPTIONS, ROHTAK
ITA 665/DEL/2026[2023-24]Status: Disposed28/4/2026AY 2023-24
JAN KALYAN TRUST KHERA,SIWANI vs ITO WARD EXEMPTIONS, ROHTAK
ITA 664/DEL/2026[2022-23]Status: Disposed28/4/2026AY 2022-23
MAXIM FOUNDATION ,H.NO / FF AALI VILLAGE SARITA VIHAR HARIJAN vs CIT, DELHI
ITA 663/DEL/2026[2025-26]Status: Disposed28/4/2026AY 2025-26
SPARSH INDIA FOUNDATION,GURGAON vs ITO (EXEMPTION), FARIDABAD
ITA 654/DEL/2026[2026-2027]Status: Disposed28/4/2026AY 2026-2027
DCIT, CIRCLE-7(1), DELHI, DELHI vs EUPHORIA SPORTS CITY PRIVATE LIMITED, DELHI
ITA 651/DEL/2026[2014-15]Status: Disposed28/4/2026AY 2014-15
KHALSAE-VEHICLES PRIVATE LIMITED,MUZAFFARNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), MUZAFFARNAGAR
ITA 252/DEL/2026[2023-24]Status: Disposed28/4/2026AY 2023-24
SATISH SEHRAWAT,DELHI vs ACIT, CIRCLE 28(1), DELHI
ITA 241/DEL/2026[2010-11]Status: Disposed28/4/2026AY 2010-11
SUKHVEER SINGH,RAMPUR vs ASSESSING OFFICER, RAMPUR
ITA 2367/DEL/2026[2019-2020]Status: Disposed28/4/2026AY 2019-2020
KAWALPREET SINGH,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIVIC CENTRE, NEW DELHI
ITA 2287/DEL/2026[2019-20]Status: Disposed28/4/2026AY 2019-20
RATTAN SINGH KHATRI,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2279/DEL/2026[2012-13]Status: Disposed28/4/2026AY 2012-13
GOLDEN TRADERS,JOYA, AMROHA vs INCOME TAX OFFICER, INCOME TAX OFFICE
ITA 2010/DEL/2026[2018-19]Status: Disposed28/4/2026AY 2018-19
UMA SHANKAR SHARMA,HARYANA vs ITO, WARD 2(5), FBD, HARYANA
ITA 8909/DEL/2025[2012-2013]Status: Disposed28/4/2026AY 2012-2013
RAJESH KUMAR VERMA,NEW DELHI vs ITO, WARD 59(5), DELHI, NEW DELHI
ITA 8619/DEL/2025[2012-13]Status: Disposed28/4/2026AY 2012-13
SINGHAL TRADING CO,DELHI vs ITO WARD 34(1), DELHI
ITA 8197/DEL/2025[2013-14]Status: Disposed28/4/2026AY 2013-14
SARVESH FAUJDAR,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -32, NEW DELHI, NEW DELHI
ITA 8188/DEL/2025[2023-24]Status: Disposed28/4/2026AY 2023-24
UDAY VEER,FARIDABAD vs INCOME TAX OFFICER, NEW DELHI
ITA 8186/DEL/2025[2012-13]Status: Disposed28/4/2026AY 2012-13
UDAYVEER,FARIDABAD vs INCOME TAX OFFICER WARD-II(5), FARIDABAD
ITA 8185/DEL/2025[2012-13]Status: Disposed28/4/2026AY 2012-13
AMISH AGARWAL,DELHI vs ITO, WARD 8(1), NEW DELHI
ITA 8136/DEL/2025[2013-14]Status: Disposed28/4/2026AY 2013-14
