← All Benches
ITAT Delhi Bench
78,224 judgments
NAVEEN TIMBER PVT. LTD.,NEW DELHI vs ACIT, CIRCLE, KARNAL
ITA 3568/DEL/2024[2012-13]Status: Disposed29/4/2026AY 2012-13
DCIT, CENTRAL CIRCLE-14, NEW DELHI vs RAJESH SHARMA, DELHI
ITA 787/DEL/2023[2016-17]Status: Disposed29/4/2026AY 2016-17
ASSISTANT COMISSIONER OF INCOME TAX, CIRCLE-28(1), DELHI vs ASHISH GUPTA, DELHI
ITA 3716/DEL/2023[2012-13]Status: Disposed29/4/2026AY 2012-13
RAJESH SHARMA,DELHI vs ACIT,CENTRAL CIRCLE-14, DELHI
ITA 328/DEL/2023[2016-17]Status: Disposed29/4/2026AY 2016-17
BLOOMSBURY PUBLISHING INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-4(2), DELHI
ITA 602/DEL/2022[2017-18]Status: Disposed29/4/2026AY 2017-18
BONANZA PROMOTERS P.LTD,NEW DELHI vs ITO, WARD-5(1), NEW DELHI
ITA 8604/DEL/2019[2011-12]Status: Disposed29/4/2026AY 2011-12
TELECOMMUNICATIONS CONSULTANTS INDIA LTD.,NEW DELHI vs ACIT, CIRCLE- 25(1), NEW DELHI
ITA 3371/DEL/2019[2015-16]Status: Disposed29/4/2026AY 2015-16
DCIT, CIRCLE- 25(1), NEW DELHI vs TELECOMMUNICATIONS CONSULTANTS INDIA LTD., NEW DELHI
ITA 3199/DEL/2019[2015-16]Status: Disposed29/4/2026AY 2015-16
NANDINI SINGLA,ROHTAK vs ITO, WARD- 3, ROHTAK
ITA 3821/DEL/2018[2013-14]Status: Disposed29/4/2026AY 2013-14
M/S TIRUPATI BALAJI FIBER LTD.,,MUZAFFARNAGAR vs ITO, NEW DELHI
ITA 2383/DEL/2016[2007-08]Status: Disposed29/4/2026AY 2007-08
HINDUSTAN COCA-COLA BEVERAGES PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX
ITA/22/201528/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/544/202328/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12 1, NEW DELHI & ANR.
ITA/637/202328/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/105/202128/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs ADDITIONAL COMMISSIONER OF INCOME TAX
ITA/543/202328/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/550/202328/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/111/202128/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/549/202328/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/548/202328/4/2026
HINDUSTAN COCA COLA BEVERAGES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/545/202328/4/2026
