← All Benches
ITAT Delhi Bench
78,224 judgments
INCOME TAX OFFICER, NEW DELHI vs ADVERMARK WIRESMITH PVT LTD, DELHI
ITA 3390/DEL/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
BHARAT GAURAV AWARD FOUNDATION,DELHI vs CIT EXEMPTION, DELHI
ITA 3039/DEL/2025[2023-24]Status: Disposed28/4/2026AY 2023-24
BHARAT GAURAV AWARD FOUNDATION,DELHI vs CIT EXEMPTION, DELHI
ITA 3038/DEL/2025[2023-24]Status: Disposed28/4/2026AY 2023-24
LUV BHARDWAJ,DELHI vs DCIT,CENTRAL CIRCLE-26, DELHI
ITA 2978/DEL/2025[2013-14]Status: Disposed28/4/2026AY 2013-14
VINOD JINDAL,FARIDABAD, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
ITA 2085/DEL/2025[2013-14]Status: Disposed28/4/2026AY 2013-14
MUKESH KUMAR GARG,NEW DELHI vs ITO, NEW DELHI
ITA 1408/DEL/2025[2017-2018]Status: Disposed28/4/2026AY 2017-2018
WELL BEING RESEARCH & REHABILITATION CENTRE ,GHAZIABAD, UTTAR PRADESH vs ASST. DIRECTOR OF INCOM TAX, CPC, BENGALURU, KARNATAKA
ITA 5906/DEL/2024[2020-21]Status: Disposed28/4/2026AY 2020-21
INCOME TAX OFFICER, DELHI vs BABU LAL AGGARWAL, DELHI
ITA 3512/DEL/2024[2014-15]Status: Disposed28/4/2026AY 2014-15
DCIT, CC-28, NEW DELHI, NEW DELHI vs MILLENIUM VINIMAY PRIVATE LIMITED, NEW DELHI
ITA 2823/DEL/2024[2012-13]Status: Disposed28/4/2026AY 2012-13
MANOJ AGGARWAL,DELHI vs PCIT,DELHI-20, VIKAS BHAWAN IP STATE DELHI
ITA 2775/DEL/2024[2016-2017]Status: Disposed28/4/2026AY 2016-2017
BRY AIR ASIA P.LTD,NEW DELHI vs DCIT, CIRCLE 5(1), NEW DELHI
ITA 1054/DEL/2023[2012-13]Status: Disposed28/4/2026AY 2012-13
DCIT, CENTRAL CIRCLE-13, NEW DELHI vs GOLFGREEN INFRA PVT LTD., NEW DELHI
ITA 3028/DEL/2022[2017-18]Status: Disposed28/4/2026AY 2017-18
DCIT, CENTRAL CIRCLE-13, NEW DELHI vs GOLFGREEN INFRA PVT LTD, DELHI
ITA 2456/DEL/2022[2015-16]Status: Disposed28/4/2026AY 2015-16
AR INDUSTRIAL MANAGEMENT SERVICES,DELHI vs ITO, WARD-58(7), NEW DELHI
ITA 2190/DEL/2022[2018-19]Status: Disposed28/4/2026AY 2018-19
DINESH KUMAR (HUF),GHAZIABAD vs ITO, WARD-1(2), GHAZIABAD
ITA 368/DEL/2019[2015-16]Status: Disposed28/4/2026AY 2015-16
AIRPAY MONEY PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 43 1 DELHI & ANR.
W.P.(C)/15119/202427/4/2026
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE 12 NEW DELHI
ITA/11/202627/4/2026
PR. COMMISSIONER OF INCOME TAX -10 vs NEERAJ GUPTA
ITA/377/202527/4/2026
THE PR. COMMISSIONER OF INCOME TAX -3 vs ESCRORTS LTD.
ITA/644/201927/4/2026
ANZ GRINDLAYS BANK vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/1351/200727/4/2026
