← All Benches
ITAT Delhi Bench
81,664 judgments
DIT vs DELHI PUBLIC SCHOOL SOCIETY
ITA/261/20131/10/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs ULTRA HOME CONSTRUCTION PVT. LTD.,
ITA/381/20171/10/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
DIRECTOR OF INCOME TAX (EXEMPTION) vs THE DELHI PUBLIC SCHOOL SOCIETY
ITA/326/20131/10/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
ITO, WARD- 3(4), NOIDA vs SHIVANI SACHDEVA, NOIDA
ITA 4646/DEL/2018[2010-11]Status: Disposed1/10/2018AY 2010-11
ITO, WARD- 2(3), NOIDA vs NARENDRA KUMAR, GAUTAM BUDH NAGAR
ITA 3469/DEL/2018[2009-10]Status: Disposed1/10/2018AY 2009-10
ITO, WARD- 2(3), NOIDA vs NEHA GUPTA, NOIDA
ITA 3468/DEL/2018[2009-10]Status: Disposed1/10/2018AY 2009-10
ITO, WARD-2(3), NOIDA vs NIRMAL SAHIJWANI, NEW DELHI
ITA 3467/DEL/2018[2009-10]Status: Disposed1/10/2018AY 2009-10
MEGHNA GUPTA,FARIDABAD vs ACIT, CPC- TDS, GHAZIABAD
ITA 2649/DEL/2018[2014-15]Status: Disposed1/10/2018AY 2014-15
ACIT, NEW DELHI vs SMT. ISHITA JAIN, NEW DELHI
ITA 877/DEL/2017[2013-14]Status: Disposed1/10/2018AY 2013-14
MOHINDER SINGH,NEW DELHI vs ITO, WARD- 53(4), NEW DELHI
ITA 7153/DEL/2017[2009-10]Status: Disposed1/10/2018AY 2009-10
ACIT, NEW DELHI vs M/S. SAHARA ADVENTURE SPORTS LTD., MUMBAI
ITA 6662/DEL/2016[2013-14]Status: Disposed1/10/2018AY 2013-14
SHRI SANJAY MITTRA,NEW DELHI vs DCIT, NEW DELHI
ITA 5206/DEL/2016[2009-10]Status: Disposed1/10/2018AY 2009-10
ITO (EXEMPTIONS), NEW DELHI vs M/S. SOCIETY FOR AUTOMOTIVE FITNESS & ENVIRONMENT, NEW DELHI
ITA 3196/DEL/2016[2010-11]Status: Disposed1/10/2018AY 2010-11
DCIT, NEW DELHI vs M/S AUTO IGNITION LTD., NEW DELHI
ITA 5708/DEL/2015[2011-12]Status: Disposed1/10/2018AY 2011-12
DCIT, NEW DELHI vs M/S. CONVERGYS CUSTOMER MANAGEMENT GROUP INC., NEW DELHI
ITA 5680/DEL/2015[2010-11]Status: Disposed1/10/2018AY 2010-11
ACIT, NEW DELHI vs SH. AAKASH GOYAL, DELHI
ITA 5673/DEL/2015[2006-07]Status: Disposed1/10/2018AY 2006-07
SH. DEEPAK JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 5663/DEL/2015[2009-10]Status: Disposed1/10/2018AY 2009-10
ITO, NEW DELHI vs M/S. JAIDKA WOOLEN & HOSSIERY MILLS P LTD., NEW DELHI
ITA 5302/DEL/2015[2012-13]Status: Disposed1/10/2018AY 2012-13
M/S. RASTRIYA SKSHARTA MISSION INNOVATIVE TECHNOLOGIES EDUCATION,NEW DELHI vs CIT (E), NEW DELHI
ITA 2647/DEL/2015[]Status: Disposed1/10/2018
ITO, NEW DELHI vs M/S. SITASHRI TRADING & FINANCE PVT. LTD., NEW DELHI
ITA 2295/DEL/2015[2011-12]Status: Disposed1/10/2018AY 2011-12
