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ITAT Delhi Bench

81,664 judgments

COMMISSIONER OF INCOME TAX-IV vs M/S DELHI BRASS AND METAL WORKS LTD

ITA/906/20101/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX-IV vs M/S DALMIA FINANCE

ITA/838/20101/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX CENT-2 vs BABUSHKA PROMOTERS (P) LTD

ITA/79/20181/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX -INTERNATIONAL TAXATION-2 vs L.S. CABLE & SYSTEMS LTD.

ITA/781/20181/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE COMMISSIONER OF INCOME TAX -EXEMPTION vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/745/20181/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX-3, DELHI vs FASHIONAGE CORPORATION PVT. LTD.

ITA/726/20181/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX-X vs CHANDER SINGH SEHRAWAT & ASSOCIATES

ITA/695/20121/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX-X vs ATUL GUPTA

ITA/58/20131/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX-X vs ATUL GUPTA

ITA/57/20131/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX-X vs ATUL GUPTA

ITA/56/20131/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs ULTRA HOME CONSTRUCTION PVT. LTD.,

ITA/382/20171/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX DELHI vs M/S ALLIED ELECTRONICS & MAGNETICS LTD.

ITA/360/20091/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX vs MANISH THAKUR

ITA/350/20181/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX, DELHI - 19 ... vs SH. CHARANBIR SINGH SETHI

ITA/293/20181/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs ULTRA HOME CONSTRUCTION PVT. LTD.,

ITA/284/20171/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE COMMISSIONER OF INCOME TAX-LTU vs C & S ELECTRIC LTD.

ITA/1089/20181/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX-19 vs SH. GURDAYAL SINGH

ITA/1089/20171/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

DIRECTOR OF INCOME TAX vs KHETRI TRUST

ITA/1048/20091/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/277/20161/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER OF INCOME TAX (EXEMPTION) vs THE DELHI PUBLIC SCHOOL SOCIETY

ITA/278/20161/10/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR