← All Benches
ITAT Delhi Bench
81,664 judgments
SATYENDRA NATH KUCKREJA,NEW DELHI vs ITO, NEW DELHI
ITA 2973/DEL/2015[2009-10]Status: Disposed3/10/2018AY 2009-10
ACIT, NEW DELHI vs M/S. SBI CARDS & PAYMENT SERVICES PVT. LTD., NEW DELHI
ITA 2672/DEL/2015[2009-10]Status: Disposed3/10/2018AY 2009-10
DCIT(E), NEW DELHI vs RAM PYARI DEVI CHARITABLE TRUST, NEW DELHI
ITA 2599/DEL/2015[2011-12]Status: Disposed3/10/2018AY 2011-12
HCL TECHNOLOGIES (MUMBAI) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2071/DEL/2015[2005-06]Status: Disposed3/10/2018AY 2005-06
DCIT, NEW DELHI vs M/S. OUTOKUMPU INDIA PVT. LTD., NEW DELHI
ITA 183/DEL/2015[2009-10]Status: Disposed3/10/2018AY 2009-10
MOSERBAER INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1617/DEL/2015[2010-11]Status: Disposed3/10/2018AY 2010-11
UNIVERSAL PRECISION SCREWS,NEW DELHI vs JCIT, NEW DELHI
ITA 1454/DEL/2015[2010-11]Status: Disposed3/10/2018AY 2010-11
ITO, NEW DELHI vs M/S. MEERUT CREDIT & LEASING PVT. LTD., NEW DELHI
ITA 609/DEL/2014[2003-04]Status: Disposed3/10/2018AY 2003-04
DCIT, NEW DELHI vs M/S. FRESENIUS KABI ONCOLOGY LTD., GURGAON
ITA 575/DEL/2014[2005-06]Status: Disposed3/10/2018AY 2005-06
ITO, NEW DELHI vs SH. KULBEER SINGH, NEW DELHI
ITA 5204/DEL/2014[2010-11]Status: Disposed3/10/2018AY 2010-11
DCIT, NEW DELHI vs M/S. FRESENIUS KABI ONCOLOGY LTD., NEW DELHI
ITA 3495/DEL/2014[2007-08]Status: Disposed3/10/2018AY 2007-08
M/S. MOSERBAER INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2395/DEL/2014[2009-10]Status: Disposed3/10/2018AY 2009-10
ACIT, NEW DELHI vs M/S. MOSER BAER INDIA LIMITED, NEW DELHI
ITA 1200/DEL/2014[2009-10]Status: Disposed3/10/2018AY 2009-10
SH. SATYENDRA NATH,NEW DELHI vs ITO, NEW DELHI
ITA 2898/DEL/2013[2009-10]Status: Disposed3/10/2018AY 2009-10
MOSERBAER INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6042/DEL/2012[2008-09]Status: Disposed3/10/2018AY 2008-09
ACIT, NEW DELHI vs M/S. ACCURATE TRANSFORMERS LTD., NEW DELHI
ITA 1930/DEL/2012[2004-05]Status: Disposed3/10/2018AY 2004-05
ACIT, NEW DELHI vs M/S. ACCURATE TRANSFORMERS LTD., NEW DELHI
ITA 1929/DEL/2012[2003-04]Status: Disposed3/10/2018AY 2003-04
SH. SWAMI SHARAN GARG,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 4549/DEL/2011[2001-02]Status: Disposed3/10/2018AY 2001-02
THE COMMISSIONER OF INCOME TAX-INTERNATIONAL TAXATION-1 vs GOLDRATT CONSULTING LTD.
ITA/998/20171/10/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-1 vs GOLDRATT CONSULTING LTD.
ITA/997/20171/10/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
