← All Benches
ITAT Delhi Bench
81,664 judgments
DCIT, NEW DELHI vs M/S. ADIDAS TECHNICAL SERVICES PVT. LTD., NEW DELHI
ITA 1675/DEL/2015[2010-11]Status: Disposed1/10/2018AY 2010-11
SURYANARAYAN GOPI KRISHNA,NEW DELHI vs ACIT, NEW DELHI
ITA 1115/DEL/2015[2012-13]Status: Disposed1/10/2018AY 2012-13
ITO, GURGAON vs M/S. FILCO TRADE CENTRE, GURGAON
ITA 6486/DEL/2014[2008-09]Status: Disposed1/10/2018AY 2008-09
SMT. VINOD KUMARI GUPTA,NEW DELHI vs DCIT, NEW DELHI
ITA 6105/DEL/2014[2011-12]Status: Disposed1/10/2018AY 2011-12
DCIT, NEW DELHI vs MRS. VINOD KUMARI GUPTA, NEW DELHI
ITA 5939/DEL/2014[2011-12]Status: Disposed1/10/2018AY 2011-12
DDIT, NEW DELHI vs SH. SUBHASH MEHTA, NEW DELHI
ITA 5882/DEL/2014[2003-04]Status: Disposed1/10/2018AY 2003-04
ACIT, NEW DELHI vs M/S. R J CORP. LTD., NEW DELHI
ITA 3661/DEL/2014[2009-10]Status: Disposed1/10/2018AY 2009-10
DCIT, NEW DELHI vs M/S. MEK DEVELOPERS PVT. LTD., NEW DELHI
ITA 2945/DEL/2014[2006-07]Status: Disposed1/10/2018AY 2006-07
DCIT, NEW DELHI vs M/S. HELLMANN WORLDWIDE LOGISTICS INDIA P. LTD., NEW DELHI
ITA 6390/DEL/2013[2007-08]Status: Disposed1/10/2018AY 2007-08
RAJAT EXPORTS IMPORT (INDIA) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5637/DEL/2013[2004-05]Status: Disposed1/10/2018AY 2004-05
M/S. NOKIA SIEMENS NETWORKS PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 332/DEL/2013[2008-09]Status: Disposed1/10/2018AY 2008-09
THE COMMISSIONER OF INCOME TAX-INTERNATIONAL TAXATION-2 vs SANJAY KHANNA
ITA/1080/201828/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX -4 vs GALGOTIA SOFTWARE PVT. LTD.
ITA/1075/201828/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX -4 vs GALGOTIA BOOKS & DEPARTMENT STORE PVT. LTD.
ITA/1076/201828/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs THE BASTI SUGAR MILLS COMPANY LIMITED
ITA/205/201828/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX -3 vs DLF HOTEL HOLDING LTD.
ITA/1012/201828/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
ARSH BREAD AND BAKERY P.LTD,NEW DELHI vs ITO, WARD-1(1), GHAZIABAD
ITA 6048/DEL/2018[2009-10]Status: Disposed28/9/2018AY 2009-10
ARSH BREAD AND BAKERY P.LTD,NEW DELHI vs ITO, WARD-1(1), GHAZIABAD
ITA 6046/DEL/2018[2009-10]Status: Disposed28/9/2018AY 2009-10
SANJEEV SARIN,DELHI vs ITO, WARD- 39(4), NEW DELHI
ITA 2692/DEL/2018[2013-14]Status: Disposed28/9/2018AY 2013-14
FORUM AGRO FOODS PVT. LTD.,NEW DELHI vs PR. CIT, CENTRAL- 2, NEW DELHI
ITA 2394/DEL/2018[2013-14]Status: Disposed28/9/2018AY 2013-14